Sacred Heart College ... vs Mahatma Gandhi University
2023 Latest Caselaw 7667 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                    WP(C) NO. 34374 OF 2022
PETITIONERS:

    1     SACRED HEART COLLEGE (AUTONOMOUS),
          THEVARA, KOCHI- 682 013
          REPRESENTED BY ITS MANAGER REV.FR.POULOSE KIDANGEN

    2     PRINCIPAL
          SACRED HEART COLLEGE (AUTONOMOUS),
          THEVARA, KOCHI- 682 013
          (BY ITS PRESENT PRINCIPAL REV. DR.JOSE JOHN).
          BY ADVS.
          BABY ISSAC ILLICKAL
          ISAAC KURUVILLA ILLIKAL


RESPONDENTS:

    1     MAHATMA GANDHI UNIVERSITY,
          REPRESENTED BY ITS REGISTRAR
          PRIYADARSINI HILLS P.O,
          KOTTAYAM- 686 560.
    2     VICE CHANCELLOR,
          MAHATMA GANDHI UNIVERSITY
          PRIYADARSINI HILLS P.O,
          KOTTAYAM- 686 560.
    3     UNIVERSITY GRANTS COMMISSION (UGC) ,
          REPRESENTED BY ITS SECRETARY
          BAHADUR SHAH ZAFAR MARG,
          NEW DELHI - 110 002.
          BY ADV SRI.S.KRISHNAMOORTHY, CGC
          SRI.SURIN GEORGE IPE - SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 34374 OF 2022             2

                             JUDGMENT

In view of the judgment passed in Contempt Case (C) No.2097 of

2022, this writ petition is closed without any further orders.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/20.7

APPENDIX OF WP(C) 34374/2022

PETITIONER EXHIBITS Exhibit P1 PHOTOCOPY OF THE CERTIFICATE ISSUED BY THE NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS DT. 02.08.2010. Exhibit P2 PHOTOCOPY OF THE COMMUNICATION OF THE 5TH RESPONDENT GRANTING AUTONOMOUS STATUS TO THE COLLEGE DATED 19.06.2014 Exhibit P3 PHOTOCOPY OF THE AMENDMENT IN RESPECT OF THE CHAPTER IX OF THE MAHATMA GANDHI UNIVERSITY ACT, 1985.

Exhibit P4 PHOTOCOPY OF THE UGC GUIDELINES FOR AUTONOMOUS COLLEGES DURING THE XII PLAN PERIOD. Exhibit P5 PHOTOCOPY OF THE UGC GUIDELINES FOR AUTONOMOUS COLLEGES 2017.

Exhibit P6 PHOTOCOPY OF THE UGC REGULATIONS 2018. Exhibit P6 A PHOTOCOPY OF THE LETTER OF THE UGC DATED 02.04.2018.

Exhibit P7 PHOTOCOPY OF THE LETTER DT. 21.10.2021 OF THE 2ND PETITIONER TO THE 3RD RESPONDENT Exhibit P7 A PHOTOCOPY OF THE COVERING LETTER DT.

17.06.2021 OF THE 2ND PETITIONER TO THE 3RD RESPONDENT.

Exhibit P8 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT DT.02.03.2022 REJECTING EXT.P7, Exhibit P8 A PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT DT.14.01.2022 REJECTING EXT.P7 (A). Exhibit P9 PHOTOCOPY OF THE JUDGMENT DATED 17.06.2022 IN W.P (C) 8831/2022.

Exhibit P10 PHOTOCOPY OF THE COVERING LETTER DATED 08.07.2022.

Exhibit P11 PHOTOCOPY OF THE LETTER DATED 12.08.2022 OF THE 1ST RESPONDENT.

Exhibit P12 PHOTOCOPY OF THE E-MAIL DATED 22.08.2022 FORWARDING THE FEE RECEIPTS.

Exhibit P13 PHOTOCOPY OF THE FEE RECEIPTS DATED 17.08.2022.

Exhibit P14 PHOTOCOPY OF THE JUDGMENT IN W.A.NO.2450/2019 DATED 11.09.2020.

Exhibit P15 PHOTOCOPY OF THE JUDGMENT REPORTED IN THE PRINCIPAL, RAJAGIRI COLLEGE OF SOCIAL SCIENCES .V. M.G.UNIVERSITY & ORS 2016 (4) KHC 489. Exhibit P16 PHOTOCOPY OF THE JUDGMENT OF THE DIVISION BENCH OF THIS HON'BLE COURT IN W.A.NO.1708/2016 DT.08.09.2016.

Exhibit P17 PHOTOCOPY OF THE SAID JUDGMENT IN W.P (C) NO.20279/2017 DT.29.11.2019 AND CONNECTED CASES.

Exhibit P18 PHOTOCOPY OF THE LETTER OF THE 1ST RESPONDENT DATED 06.10.2022.