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Della Davis vs Jino
2023 Latest Caselaw 7624 Ker

Citation : 2023 Latest Caselaw 7624 Ker
Judgement Date : 14 July, 2023

Kerala High Court
Della Davis vs Jino on 14 July, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
      FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                     TR.P(C) NO. 335 OF 2023
(TO TRANSFER OP.No.335/2023 OF FAMILY COURT, KUNNAMKULAM TO FAMILY
                         COURT, THRISSUR)
PETITIONER/RESPONDENT:

          DELLA DAVIS
          AGED 31 YEARS
          D/O CHITTALAPPILLY DAVIS, CHITTALAPPILLY HOUSE, AMALA
          NAGAR P.O, AMALA NAGAR DESOM, ADATT VILLAGE, THRISSUR
          TALUK, THRISSUR DISTRICT, PIN - 680555

          BY ADV V.A.VINOD



RESPONDENT/PETITIONER:

          JINO
          AGED 36 YEARS
          S/O CHITTALAPPILLY JOSE, CHITTALAPPILLY HOUSE,
          ERANELLUR P.O, ERANELLU VILLAGE DESOM, THALAPPILLY
          TALUK, THRISSUR, PIN - 680501


     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 335 OF 2023                2

                                 O R D E R

The wife came up for getting transfer of

O.P.No.335/2023 pending before the Family Court,

Kunnamkulam. Originally the said petition was

initiated before the Family Court, Thrissur. After

bifurcation and establishment of new court at

Kunnamkulam the case is transferred to that court,

overlooking the fact that the petitioner is a

resident of Thrissur and it is not convenient for

her to travel all these distance for the conduct of

the above said case. The O.P.No.335/2023 pending

before the Family, Court Kunnamkulam will stand

withdrawn and transferred to the Family Court,

Thrissur. The parties shall appear before the

transferee court on 02.08.2023. Send the records

forthwith.

This Tr.P(C) will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE LEK

APPENDIX OF TR.P(C) 335/2023

PETITIONER ANNEXURES

Annexure1 TRUE COPY OF THE JUDGMENT IN O.P (FC) NO 615/2021 DATED 04.02.2022 OF THIS HON'BLE COURT

Annexure2 TRUE COPY OF THE OP NO 335/2023 (OLD NO OP 783/2021 OF THE HON'BLE FAMILY COURT, THRISSUR) NOW PENDING ON THE FILES OF HON'BLE FAMILY COURT AT KUNNAMKULAM

 
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