C.M.Moosa vs Rajesh P
2023 Latest Caselaw 7530 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
       FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                        CON.CASE(C) NO. 1116 OF 2023
 AGAINST THE JUDGMENT IN WP(C) 5441/2023 DATED 17.02.2023 OF HIGH
                               COURT OF KERALA
PETITIONER/PETITIONER:

             C.M.MOOSA
             AGED 46 YEARS
             S/O. MOIDEEN, ECHIROTH HOUSE,
             NANMINDA P.O., KOZHIKODE, PIN - 673 612

             BY ADV SAJU J.VALLYARA



RESPONDENT/RESPONDENT:

             RAJESH P.,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             JOINT REGIONAL TRANSPORT OFFICER/ TAXATION OFFICER,
             NANMINDA P.O., KOZHIKODE, PIN - 673 612


             SMT. SHEEBA.G, G.P.




     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.07.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1116 OF 2023
IN WP(C) 5441/2023
                                       2




                             T.R.RAVI, J.
                     ----------------------------------------
                 Contempt Case(C) No.1116 of 2023
                                      in
                      WP(C) No.5441 of 2023
                    -------------------------------------------
                Dated this the 07th day of July, 2023

                            JUDGMENT

When the case is taken up today, it is submitted that

the directions issued by this Court have already been

complied with.

The contempt case is hence closed.

Sd/-

T.R.RAVI

JUDGE sn CON.CASE(C) NO. 1116 OF 2023 IN WP(C) 5441/2023

APPENDIX OF CON.CASE(C) 1116/2023

PETITIONER'S ANNEXURES

Annexure I CERTIFIED OF THE JUDGMENT IN W. P.(C) NO. 5441 OF 2023 DATED 17.02.2023 OF THE HON'BLE HIGH COURT OF KERALA

//TRUE COPY// PA TO JUDGE