O.P.Kunjappan vs The Joint Regional Transport ...
2023 Latest Caselaw 7529 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

              FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945

                              WP(C) NO. 3477 OF 2016

PETITIONER:

     1        O.P.KUNJAPPAN
              AGED 48 YEARS
              S/O.PAILY, ORAVALAKKUDY HOUSE,
              NELLIKUZHY PO, KOTHAMANGALAM.

              BY ADV SRI.PRASAD CHANDRAN


RESPONDENT:

              THE JOINT REGIONAL TRANSPORT OFFICER
              (TAXATION AUTHORITY)
              KOTHAMANGALAM, PIN 686 691.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P. (C) No.3477 of 2016
                                     2




                              JUDGMENT

The learned counsel for the petitioner submits that the

matter has become infructuous.

Recording the submission of the learned counsel for the

petitioner, the writ petition is dismissed as infructuous.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

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