Citation : 2023 Latest Caselaw 7449 Ker
Judgement Date : 4 July, 2023
OP(C) No.223/2020 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE P.SOMARAJAN
Tuesday, the 4th day of July 2023 / 13th Ashadha, 1945
OP(C) NO. 223 OF 2020
EP 52/2018 OF SUB COURT, PALA
PETITIONERS/ PETITIONERS/ DECREE HOLDERS:
1. M/s.FRIENDS S.H.G. JAYAGIRI, REPRESENTED BY ITS NOMINEE SHAJI
SEBASTIAN, RESIDING AT KANNUTHOTTIYIL HOUSE, KURAVILANGAD KARA,
KURAVILANGAD VILLAGE, MEENACHIL TALUK, KOTTAYAM - 686 633.
AND 4 OTHERS
RESPONDENTS/ JUDGMENT DEBTOR/ RESPONDENTS:
1. GANDHIGRAM AGRO BASED INDUSTRIAL CO-OPERATIVE SOCIETY, NO. SIND K
191, KURAVILANGAD, REPRESENTED BY ITS SECRETARY, KURAVILANGAD,
KOTTAYAM - 686 633.
AND 7 OTHERS
OP (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in EP No. 52/2018 in the files of Sub Court Pala,
pending final disposal of the above Original Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this Court's order dated
03.03.2023 and upon hearing the arguments of M/S MANUEL KACHIRAMATTAM &
MERRY GEORGE, Advocates for the petitioners; M/S MATHEW JOHN (K), MATHEW
DEVASSI & ABY J AUGUSTINE, Advocates for the respondent 1 and of
SRI.LIJI.J.VADAKEDOM, Advocate for the respondents 2 to 8, the court
passed the following:
O R D E R
Post on 11.07.2023 along with connected cases.
Interim order will stand extended till then.
Sd/- P.SOMARAJAN, JUDGE
04-07-2023 /True Copy/ Assistant Registrar
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