Citation : 2023 Latest Caselaw 788 Ker
Judgement Date : 12 January, 2023
Con.Case(C) No.1157/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Thursday, the 12th day of January 2023 / 22nd Pousha, 1944
CONTEMPT CASE(C) NO. 1157 OF 2021(S) IN WP(C) 7328/2021
PETITIONER/PETITIONER IN WPC:
DR.R. AMPILY, AGED 56 YEARS, D/O.R. GOPINATHA KURUP,
KAROTH HOUSE, TEMPLE ROAD, THIRVANAKULAM,
ERNAKULAM, PIN - 682 305.
BY ADVS. M/S. SUNIL NAIR PALAKKAT, K.N.ABHILASH, M.A.AHAMMAD SAHEER,
P.B.MUHAMMED AJEESH.
RESPONDENT/2ND RESPONDENT IN WPC:
JAYAKUMAR. K.,
WORKING AS DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
HOSPITAL ROAD, NEAR MCRV MEN'S HOSTEL, ERNAKULAM- 682 011.
BY GOVERNMENT PLEADER
This Contempt of court case (civil) having come up for orders on
12.01.2023, the court on the same day passed the following:
ORDER
It is submitted by the learned Government Pleader on instructions
that appropriate steps are being taken to comply with the judgment and
that one week time may be granted to see that the same is complied with.
Post on 24/01/2023.
Sd/- ANU SIVARAMAN JUDGE
12-01-2023 /True Copy/ Assistant Registrar
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