Kalavara Kudumbasree Caterers vs The State Tax Officer
2023 Latest Caselaw 77 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE GOPINATH P.
         FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                             WP(C) NO. 40260 OF 2018
PETITIONER:

     1        KALAVARA KUDUMBASREE CATERERS
              PERUMBAVOOR,
              REPRESENTED BY ITS PROPRIETOR, SRI. SUBHASH C.
              BY ADVS.
              AJI V.DEV
              SMT.O.A.NURIYA
              SRI.ALAN PRIYADARSHI DEV

RESPONDENTS:

     1        THE STATE TAX OFFICER
              SGST DEPARTMENT, MINI CIVIL STATION, MUVATTUPUZA-686 669
     2        THE STATE OF KERALA,
              REPRESENTED BY ITS SECRETARY TO TAXES, SECRETARIAT,
              THIRUVANANTHAPURAM-695 001
     3        THECENTRAL BOARD OF INDIRECTOR TAXES AND CUSTOMS,
              REPRESENTED BY ITS CHAIRMAN, DEPARTMENT OF REVENUE, NORTH
              BLOCK, NEW DELHI-110001
     4        THE UNION OF INDIA,
              REPRESENTED BUY ITS PRINCIPAL SECRETARY, MINISTRY OF
              FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI-
              110001
              BY ADVS.
              SMT.THUSHARA JAMES, SR. GOVERNMENT PLEADER
              MR.SAJAN K.B., CGC

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.40260 of 2018
                                 2




                          JUDGMENT

Dated this the 06th day of January, 2023

When the matter is taken up for consideration

today, the learned counsel for the petitioner seeks

permission to withdraw the writ petition. The writ

petition is accordingly dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE SKP/06-01 WPC No.40260 of 2018

APPENDIX OF WP(C) 40260/2018

PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE ACKNOWLEDGMENT IN FORM GST REG-02 DATED 09-11-2018 EXHIBIT P2 A TRUE COPY OF FORM GST REG-03 DATED 14-11-2018 EXHIBIT P3 A TRUE COPY OF THE REPLY FILED BY THE PETITIONER DATED 20-11-2018 EXHIBIT P4 A TRUE COPY OF FORM GST REG-05 DATED 28-11-2018 EXHIBIT P5 A TRUE COPY OF HE PRINTOUT OF THE FAQ ON THE WEBPAGE OF SGST DEPARTMENT AS ON 30-11-2018 RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A. TO JUDGE