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Boby Joseph vs Union Of India
2023 Latest Caselaw 728 Ker

Citation : 2023 Latest Caselaw 728 Ker
Judgement Date : 12 January, 2023

Kerala High Court
Boby Joseph vs Union Of India on 12 January, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

         THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                    &

            THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944

                      OP (CAT) NO. 2 OF 2023
   AGAINST THE ORDER/JUDGMENT DATED 04.01.2023 IN OA 2/2023 OF
         CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/APPLICANT IN ORIGINAL APPLICATION:

            BOBY JOSEPH, AGED 47 YEARS
            SON OF THE LATE JOSEPH, POSTAL ASSISTANT, THODUPUZHA
            HEAD OFFICE, THODUPUZHA, IDUKKI, KERALA- 685 584,
            RESIDING AT THANNIPOTHIYIL HOUSE, EZHALLOOR P O,
            THODUPUZHA, IDUKKI, KERALA, PIN - 685605


            BY ADVS.
            SMT.REKHA VASUDEVAN
            SMT.SOYA D.C
            SRI.MAHESH C.R.
            SMT.P.PRATHYUSHA
            SMT.ELIZABETH V.JOSEPH
            SRI.ROJIT ZACHARIAH

RESPONDENTS/RESPONDENTS IN ORIGINAL APPLICATION:

    1       UNION OF INDIA
            REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA,
            MINISTRY OF COMMUNICATIONS, DEPARTMENT OF POSTS, NORTH
            BLOCK, NEW DELHI , PIN - 110001


    2       THE CHIEF POSTMASTER GENERAL, KERALA CIRCLE,
            THRIUVANANTHAPURAM, KERALA, PIN - 695001


    3       ASSISTANT DIRECTOR (SPORTS)
            OFFICE OF THE CHIEF POSTMASTER GENERAL, KERALA CIRCLE,
            THIRUVANANTHAPURAM, KERALA, PIN - 695001


    4       THE SENIOR SUPERINTENDENT OF POST OFFICES
            OFFICE OF THE SUPERINTENDENT OF POST OFFICES, IDUKKI
            DIVISION, THODUPUZHA, IDUKKI, KERALA, PIN - 684584

        BY ADV.SRI.S.MANU, DSG

      THIS OP (CAT) HAVING COME UP FOR ADMISSION ON 12.01.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                      :2:
OP(CAT). No.2 of 2023




                             JUDGMENT

A.K.Jayasankaran Nambiar, J.

When the matter was taken up today, it is submitted by the

learned counsel for the petitioner that pursuant to the interim order

passed by this Court, the petitioner had participated in the tournament

that was held on 09.01.2023, and hence nothing survives in the

OP(CAT). Taking note of the said submission, the OP(CAT) is closed by

making the interim order absolute.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns

OP(CAT). No.2 of 2023

APPENDIX OF OP (CAT) 2/2023

PETITIONER ANNEXURES

Annexure A6 TRUE COPY OF THE NOTIFICATION NO. KPSB/AIPAC/2021-

22 DATED 27.12.2022 ISSUED BY THE 3RD RESPONDENT

Annexure A1 TRUE COPY OF THE CHART EVIDENCING THE CHEST NUMBER ASSIGNED TO THE PARTICIPANTS FOR THE SELECTION TRIALS 2021-22

Annexure A2 TRUE COPY OF THE RESULTS OF THE SELECTION TRIAL 2021-22 AS AVAILED UNDER THE PROVISIONS OF THE RIGHT TO INFORMATION ACT

Annexure A3 TRUE COPY OF THE EMAIL DATED 08.03.2022 OF THE 3RD RESPONDENT CALLING FOR THE WILLINGNESS

Annexure A4 TRUE COPY OF THE EMAIL DATED 17.03.2022 OF THE 3RD RESPONDENT TO THE 4TH RESPONDENT

Annexure A5 TRUE COPY OF THE NOTIFICATION NO.

KPSB/CALENDAR/2022-23 DATED 26.05.2022 ISSUED BY THE 3RD RESPONDENT

Annexure A7 TRUE COPY OF THE LETTER NO. KPSB/RTI/2017-18 DATED 07.06.2022 ISSUED BY THE 3RD RESPONDENT

Exhibit P1 TRUE COPY OF THE O.A. NO. 180/02/2023 FILED BY THE PETITIONER ON THE FILES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH WITH ANNEXURES

Exhibit P2 TRUE COPY OF THE ORDER DATED 03.01.2023 IN OA NO.

180/02/2023 OF THE HONOURABLE TRIBUNAL AS DOWNLOADED FROM THE WEBSITE

OP(CAT). No.2 of 2023

Exhibit P3 TYPED COPY OF THE NOTIFICATION NO. 6-9/01-WL/SPTS DATED -9-01 ISSUED BY THE DIRECTOR WELFARE

Exhibit P4 TRUE COPY OF THE ORDER DATED 04.01.2023 IN O.A NO.

180/02/2023 OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL

Exhibit P5 TRUE COPY OF THE RESULTS OF THE SELECTION TRIAL 2021-22 AS AVAILED UNDER THE PROVISIONS OF THE RIGHT TO INFORMATION ACT

Exhibit P6 TRUE COPY OF THE LETTER NO. IP/TDP/PF/ABPM THUDANGANAD DATED 26.11.2022 ISSUED BY THE INSPECTOR POST

Exhibit P7 TRUE COPY OF THE CHARGE REPORT OF SMT ANJALY THOMAS DATED 30.11.2022

 
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