Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Manager vs State Of Kerala
2023 Latest Caselaw 559 Ker

Citation : 2023 Latest Caselaw 559 Ker
Judgement Date : 11 January, 2023

Kerala High Court
The Manager vs State Of Kerala on 11 January, 2023
WA No.1685/2022                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                              &
                            THE HONOURABLE MRS. JUSTICE C.S. SUDHA
                  Wednesday, the 11th day of January 2023 /21st Pousha, 1944
                                      WA NO. 1685 OF 2022

        AGAINST JUDGMENT DATED 12-10-2022 IN WP(C) 25611/2022 OF THIS COURT

   APPELLANT/PETITIONER:

          THE MANAGER, A.U.P. SCHOOL PALLIKKAL, JANAKEEYA VIDYALAYAM MACHAD,
          KOORIKUZHI A.M.U.P. SCHOOL KAIPPAMANGALAM, THRISSUR DISTRICT, PIN -
          680681.

    BY ADVS.M/S       S.M.PREM,P.RAMACHANDRAN & H.NARAYANAN

   RESPONDENTS/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
         PIN - 695 001.

         AND 6 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 TO R5

    ADV.SRI. S.A.ANAND FOR R6

    ADV.SRI.M.A.FAYAZ FOR R7


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an order staying the implementation and operation of all further
   proceedings pursuant to the impugned judgment dated 12-10-2022 in W.P.(C)
   No.25611 of 2022 as well as Exhibit P8 order, pending disposal of the Writ
   Appeal.


        This Writ Appeal again coming on for admission on 11/01/2023 upon
   perusing the appeal memorandum and this court's orders dated 17/11/2022
   and 19/12/2022, the court on the same day passed the following:

                                         O R D E R

Admit.

Interim order dated 17/11/2022 will stand extended until further orders.

Post for hearing.

11/01/2023 Sd/-P.B.SURESH KUMAR,JUDGE

Sd/-C.S.SUDHA,JUDGE

11-01-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter