The Board Of Trustees, Dr. Padiar ... vs Dr. R. Janardhanan
2023 Latest Caselaw 508 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                 &
            THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                       RP NO. 679 OF 2022
  AGAINST JUDGMENT DATED 6-1-2022 IN CRP(UTY) 626/2017 OF HIGH
                         COURT OF KERALA
REVIEW PETITIONER/FIRST RESPONDENT IN   CRP(UTY)626/2017 :

         THE BOARD OF TRUSTEES,DR. PADIAR HOMOEOPATHIC COLLEGE,
         DOOR NO. 58/6168, FIRST FLOOR, T.D. SHOPPING COMPLEX,
         T.D. WEST ROAD, ERNAKULAM, PIN - 682 035.
         BY ADV R.LAKSHMI NARAYAN.


RESPONDENTS/PETITIONER AND RESPONDENTS 2 TO 5 IN CRP(UTY)
626/2017:

    1       DR. R. JANARDHANAN, AGED 60 YEARS,
            S/O LATE RAMACHANDRAN SHENOY, PANAKKAPARAMBIL,
            CHANDIROOR P.O, ALAPPUZHA DISTRICT, PIN - 688 547.
    2       THE VICE CHANCELLOR, KERALA UNIVERSITY OF HEALTH
            SCIENCE, MEDICAL COLLEGE, THRISSUR, PIN - 680 596.
    3       THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY
            WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-, PIN - 695 001.
    4       THE CONTROLLING OFFICER (THE PRINCIPAL), GOVERNMENT
            HOMEO MEDICAL COLLEGE, IRANIMUTTOM, MANACAD P.O,
            THIRUVANANTHAPURAM-, PIN - 695 009.
    5       THE KERALA HEALTH UNIVERSITY APPELLATE TRIBUNAL,
            IIIRD ADDITIONAL DISTRICT JUDGE, VANCHIYUR,
            THIRUVANANTHAPURAM , PIN - 695 035
            BY ADVS.SANTHOSH G. PRABHU
            SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
            SCIENCES
            ADV.N.U.DEEPA(K/557/2008) & ADV.A.ASWATHY(K/319/2012)


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
11.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2

                        A.K. JAYASANKARAN NAMBIAR
                                                &
                            MOHAMMED NIAS C.P., JJ
                       ......................................................
                        Review Petition No.679 of 2022
                                                in
                            CRP (UTY) No.626 of 2017
                   .................................................................
                   Dated this the 11th day of January, 2023.


                                          ORDER

A.K. Jayasankaran Nambiar, J.

This review petition is filed seeking to review the judgment dated 6-1-

2022 in CRP (UTY) No.626 of 2017.

2. It is submitted by the learned counsel for the review petitioner that

in view of the subsequent developments, culminating with the verification of the

pension proposal pertaining to Dr.Janardhanan.R and submission of the said

proposal to the office of the Accountant General on 07-01-2023, no further

orders are required in the review petition.

The review petition is accordingly closed.

Sd/-

A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

amk/11-1-23

APPENDIX OF RP 679/2022

PETITIONERS' ANNEXURES :

Annexure A1 THE TRUE COPY OF THE COMMUNICATION DATED 23.2.2022 ISSUED BY THE 4TH RESPONDENT TO THE PRINCIPAL, DR. PADIAR HOMOEOPATHIC MEDICAL COLLEGE, CHOTTANIKKARA, WHICH WAS RECEIVED ON 26.2.2022 Annexure A2 THE TRUE COPY OF THE COMMUNICATION DATED 7.3.2022 SUBMITTED BY THE PRINCIPAL OF DR. PADIAR HOMOEOPATHIC MEDICAL COLLEGE, CHOTTANIKKARA, TO THE 4TH RESPONDENT Annexure A3 THE TRUE COPY OF THE COMMUNICATION DATED 13.4.2022 RECEIVED BY THE PRINCIPAL, FROM THE 4TH RESPONDENT ON 16.4.2022 Annexure A4 THE TRUE COPY OF THE LETTER DATED 16.5.2022 ISSUED BY THE PRINCIPAL, DR. PADIAR HOMOEOPATHIC MEDICAL COLLEGE, TO THE 4TH RESPONDENT Annexure A5 THE TRUE COPY OF THE LETTER DATED 23.5.2022 RECEIVED ON 28.5.2022 Annexure A6 THE TRUE COPY OF THE ORDER DATED 14.9.2022 PASSED BY THE PETITIONER Annexure A7 THE TRUE COPY OF THE E-MAIL PRINT OUT DATED 3.10.2022 ISSUED TO THE 4TH RESPONDENT FROM DR. PADIAR HOMOEOPATHIC MEDICAL COLLEGE Annexure A8 THE TRUE COPY OF THE E-MAIL PRINT OUT DATED 18.10.2022 ISSUED FROM THE COLLEGE TO THE 4TH RESPONDENT Annexure A9 THE TRUE COPY OF THE E-MAIL PRINT OUT DATED 27.10.2022 ISSUED FROM THE DR. PADIAR HOMOEOPATHIC MEDICAL COLLEGE Annexure A10 THE TRUE COPY OF THE LETTER DATED 18.10.2022, ADDRESSED TO THE 4TH RESPONDENT BY THE PRINCIPAL OF DR. PADIAR HOMOEOPATHIC MEDICAL COLLEGE Annexure A11 THE TRUE COPY OF THE COMMUNICATION DATED 5.11.2022 ISSUED BY THE 4TH RESPONDENT

Annexure A12 THE TRUE COPY OF THE COMMUNICATION DATED 10.11.2022, ISSUED BY THE PRINCIPAL OF THE COLLEGE Annexure A13 THE TRUE COPY OF THE COMMUNICATION DATED 23.11.2022 RECEIVED BY THE PRINCIPAL BY THE COLLEGE ON 28.11.2022