Kerala Public Service Commission vs P.K.Asokan
2023 Latest Caselaw 496 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Wednesday, the 11th day of January 2023 / 21st Pousha, 1944
                              WA NO. 50 OF 2023
 (AGAINST THE JUDGMENT DATED 22.07.2022 IN WP(C) 23361/2022 OF THIS COURT)
APPELLANT/1st RESPONDENT:

     KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY,
     PATTOM PALACE P.O.,THIRUVANANTHAPURAM-695 004, PIN - 695004.

BY.ADV.SHRI P.C.SASIDHARAN

RESPONDENTS/PETITIONERS & 2nd RESPONDENT:

  1. P.K.ASOKAN, PAID SECRETARY, ERNAKULAM DISTRICT GRASS CUTTING WORKERS
     LABOUR CENTRAL CO-OPERATIVE SOCIETY LTD. NO.E 256, MALAYAPURI P.O,
     KOCHI-682 029.
  2. E.S THANKA, SECRETARY, KUMBALANGI SC/ST SERVICE CO-OPERATIVE SOCIETY
     LTD.NO.R.147, KUMBALANGI P.O, KOCHI-682 007.
  3. K.T SIVAN, SECRETARY, ERNAKULAM VILLAGE SCHEDULED CASTE SERVICE CO-
     OPERATIVE SOCIETY LTD. NO.E 655, CHILAVANNOOR, KADAVANTHARA P.O,
     KOCHI-682 020.
  4. C.P SHANMUGHAN, S/O. PADMANABHAN, CHANGARADITHARA, AYYAMPILLY P.O,
     KOCHI-682 501.
  5. T.N SADASIVAN, THEKKUMPURATH HOUSE, KARIMPADAM, CHENDAMANGALAM
     P.O,ERNAKULAM DISTRICT-683 512.
  6. K.S. GOPALAKRISHNAN NAIR, SAIGEETHAM HOUSE, KADAYIRUPPU
     P.O,KOLENCHERRY, ERNAKULAM DISTRICT-682 311.
  7. KERALA STATE CO OPERATIVE BANK LIMITED, REPRESENTED BY ITS CHIEF
     EXECUTIVE OFFICER, COOPERATIVE TOWERS, PALAYAM,
     THIRUVANANTHAPURAM-695 033.

BY.ADV.SHRI.M.R. ANISON for R1 to R6, SRI.THOMAS ABRAHAM (STANDING
COUNSEL) for R7.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment dated 22.07.2022
in W.P.(C) No.23361 of 2022, pending this Writ Appeal.
     This Writ Appeal coming on for orders on 11.01.2023, upon perusing
the appeal memorandum, the court passed the following:
    A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                 ......................................................
             C.M.Appl.1 of 2023 in WA No.50 of 2023
                                          &
                             WA No.50 of 2023
             .................................................................
             Dated this the 11th day of January, 2023


                                   ORDER

A.K. Jayasankaran Nambiar, J.

C.M.Appl.1 of 2023 in WA No.50 of 2023:

Delay condoned.

WA No.50 of 2023:

Admit.

Sri.M.R.Anison takes notice for respondents 1 to 6.

Sri.Gilbert George Correya takes notice for the 7th respondent.

Post along with W.A No.1987 of 2022 on 07-02-2023. In the

meanwhile, there will be an interim stay, as prayed for, pending disposal

of the Writ Appeal.

Sd/- A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P., JUDGE

amk/11.01.2023