P.J.Raju And Others vs State Of Kerala And 5 Others
2023 Latest Caselaw 442 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                  WP(C) NO. 19372 OF 2011
PETITIONER/S:

    1    P.J.RAJU AND OTHERS
         P.D.JOHN, PROPRIETOR, PANAMPILLIL SAW MILL,,
         CHANNAPETTA P.O., ANCHAL, KOLLAM DIST.-691311,,
         (R/AT PANAMPILLIL HOUSE, CHANNAPETTA P.O.,,
         ANCHAL, KOLLAM DISTRICT-691 311).
    2    K.G.RAJU AGED 55 YEARS SO. SHRI.
         G.GEORGE, PROPRIETOR, VALIYAVILA MATHA SAW
         MILLS,, KADAVARAM, KARUKONE P.O., ANCHAL, KOLLAM
         DIST.-691, 324. (R/AT VALIYAVILA CANAN,
         PUTHAYAM,, KARUKONE P.O., KOLLAM DISTRICT-691
         324).
    3    K.G.JAMES AGED 58 YEARS SO. SHRI.
         G.GEORGE, PROPRIETOR, VALIYAVILA SAW MILLS,,
         KADAVARAM, PUTHAYAM, KARUKONE P.O.,ANCHAL,
         KOLLAM, DISTRICT-691 324, (R/AT VALIYAVILA
         VADAKKATHIL, HOUSE, PUTHAYAM, KARUKONE P.O.,,
         KOLLAM DISTRICT-69
    4    R.S.VIJAYAN AGED 47 YEARS SO. SHRI.
         RAMAKRISHNAN V., PROPRIETOR, ATTUKAL WOOD,
         INDUSTRIES, KARUKONE P.O., KANNAMKODE,, KOLLAM
         DISTRICT-691 324. (R/AT VIJAYAMANDIRAM,, KARUKONE
         P.O., KANNAMKODE,, KOLLAM DISTRICT-691 324).
         BY ADVS.
         SRI.TPM.IBRAHIM KHAN (SR.)
         SRI.K.M.ABDUL MAJEED


RESPONDENT/S:

    1    STATE OF KERALA AND 5 OTHERS
         CHIEF SECRETARY, GOVERNMENT SECRETARIAT,,
         THIRUVANANTHAPURAM-695 001.
    2    STATE OF KERALA REPRESENTED BY THE
         PRINCIPAL CHIEF CONSERVATOR OF FORESTS,, FOREST
         HEAD QUARTERS, VAZHUTHACAUD,, THIRUVANANTHAPURAM-
                                         -2-
W.P.(C). No. 19372 of 2011



                  695 014.
       3          THE CHIEF CONSERVATOR OF FOREST
                  (SPECIAL AFFORESTATION) & NODAL OFFICE,
                  CONVENOR,, STATE LEVEL COMMITTEE, KERALA, FOREST
                  HEAD, QUARTERS, VAZHUTHACAUD,,
                  THIRUVANANTHAPURAM-695 014.
       4          THE CENTRAL EMPOWERED COMMITTEE REP.BY
                  THE MEMBER SECRETARY, GATE NO.31, JAWAHARLAL
                  NEHRU, STADIUM, LODHI ROAD, NEW DELHI-110 003.
       5          THE DIVISIONAL FOREST OFFICER
                  OFFICE OF THE DIVISIONAL FOREST OFFICER,,
                  PUNALUR, KOLLAM DISTRICT.
       6          THE FOREST RANGE OFFICER
                  FOREST RANGE OFFICE, ANCHAL, KOLLAM DISTRICT.
OTHER PRESENT:

                  SRI.K.M.FAISAL, GP


           THIS    WRIT      PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION          ON    11.01.2023,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                      -3-
W.P.(C). No. 19372 of 2011



                             P.V.KUNHIKRISHNAN, J.
                             ======================================================

                              W.P.(C) No.19372 of 2011
                         =============================================================

                   Dated this the 11th day of January, 2023

                                          JUDGMENT

The learned counsel for the petitioners submitted that in the

light of the judgment in WP(C) No.32054 of 2010, this writ

petition can be closed.

Therefore, this writ petition is closed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das