K.J.Abraham vs The State Of Kerala
2023 Latest Caselaw 360 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944

                 WP(C) NO. 37579 OF 2018
PETITIONER/S:

    1     K.J.ABRAHAM,
          AGED 86 YEARS
          S/O JOZEPH,
          KOOONTHAMATTATHIL MONIPALLY, KOTTAYAM.

    2     K.S.KURIAKOSE
          AGED 69 YEARS
          S/O. LATE SIMON,
          KASHAMKATTIL, VEMPALLY,
          MEENACHAIL TALUK, KOTTAYAM.

    3     M.A.VIJAYAKUMAR ROY
          AGED 73 YEARS
          S/O M.J.ABRAHAM, MYLADUMKUNNEL,
          POTHUVELI, VELIYANOOR VILLAGE, KOTTAYAM.

    4     MRS. SHERLY JEEVAN
          W/O LATE JEEVAN PAUL,
          KUTTIPALAKAL HOUSE, NO.973, 27TH A MAIN ROAD,
          9TH BLOCK, JAYA NAGAR, BANGLORE-69.

    5     SHAJI THOMAS
          AGED 52 YEARS
          S/O LATE M.T.THOMAS, MANANNIKATT HOUSE,
          VEMPALLY, KOTTAYAM.

    6     SHINY BENOY
          AGED 38 YEARS
          W/O BENOY, OLEDATH HOUSE,
          KURINAD P.O., KOTTAYAM.

          BY ADVS.
          R.LAKSHMI NARAYAN
          SMT.R.RANJANIE
          SRI.S.SUDHA


RESPONDENT/S:

    1     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY PUBLIC WORKS DEPARTMENT
          GOVERNMENT SECRETARIAT
 WP(C) NO. 37579 OF 2018

                            2


          THIRUVANANTHAPURAM-695001

    2     THE KERALA STATE TRANSPORT PROJECT
          (PUBLIC WORKS DEPARTMENT)
          THIRUVANANTHAPURAM, REPRESENTED BY ITS CHIEF
          ENGINEER-695 001.

    3     THE EXECUTIVE ENGINEER
          KERALA STATE TRANSPORT PROJECT (PUBLIC WORKS
          DEPARTMENT), MUVATUPUZHA REGION, M.C.ROAD,
          MUVATTUPUZHA-686 661.

    4     M/S.NAPC LTD.
          OPPOSITE TO DECCAN PLAZA, SECOND FLOOR, MMPDA TOWERS
          NO.184/214, ROYAPETTA HIGH ROAD, ROYAPETA
          CHENNAI-6000014, REPRESENTED BY ITS PROJECT MANAGER.

          BY ADVS.
          SMT. ANIMA. M. GOVERNMENT PLEADER
          SRI.DENU JOSEPH
          SRI.SAJI MATHEW
          SMT.NEETHU REGHUKUMAR



     THIS WRIT PETITION    (CIVIL) HAVING COME UP        FOR
ADMISSION ON 11.01.2023,   THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 37579 OF 2018

                                      3




                                JUDGMENT

When this writ petition was taken up for consideration, it is

submitted by Sri. R. Lakshmi Narayan, the learned counsel appearing for

the petitioners that he has instructions to submit that the petitioners are

not interested in prosecuting this writ petition.

This writ petition is accordingly dismissed as not pressed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 37579 OF 2018

APPENDIX OF WP(C) 37579/2018

PETITIONER EXHIBITS

EXHIBIT P1 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 1ST PETITIONER AND 4TH RESPONDENT ON 13.8.2018.

EXHIBIT P2 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 1ST PETITIONER AND 4TH RESPONDENT ON 12.9.2018.

EXHIBIT P3 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 2nd PETITIONER AND 4TH RESPONDENT ON 15.11.2015.

EXHIBIT P4 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 2nd PETITIONER AND 4TH RESPONDENT ON 27.9.2018.

EXHIBIT P5 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 3rd PETITIONER AND 4TH RESPONDENT ON 30.1.2016.

EXHIBIT P6 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 4th PETITIONER AND 4TH RESPONDENT ON 5.4.2016.

EXHIBIT P7 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 4TH PETITIONER AND 4TH RESPONDENT ON 12.9.2018.

EXHIBIT P8 THE PHOTOCOPY OF LEASE AGREEMENT ENTERED INTO BETWEEN 5TH PETITIONER AND 4TH RESPONDENT ON 30.10.2015.

EXHIBIT P9 THE PHOTOCOPY OF DEED DATED 28.11.2015 EVIDENCING OWNERSHIP OF THE PROPERTY IN FAVOUR OF THE 6TH PETITIONER, ALONG WITH LATEST TAX RECEIPT DATED 11.4.2018.

EXHIBIT P10 THE PHOTO COPY OF TENDER/QUOTATION/AUCTION NOTICE DATED 10.10.2018.