M.K.Aboobacker vs The Assistant Registrar Of Co ...
2023 Latest Caselaw 294 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                       THE HONOURABLE MR. JUSTICE GOPINATH P.

              TUESDAY, THE 10TH DAY OF JANUARY 2023 / 20TH POUSHA, 1944

                               WP(C) NO. 9331 OF 2021

PETITIONER:

               M.K.ABOOBACKER
               AGED 43 YEARS
               S/O. (KUNJALAVI) MURINGAKKODAN HOUSE, AMBALAVAYAL VILLAGE,
               AAYIRAMKOLLI DESOM, SULTHAN BATHERY TALUK, WAYANAD.
               BY ADV M.R.SASITH


RESPONDENTS:

     1         THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL)
               OFFICE,
               WAYANAD, REPRESENTED BY ITS SECRETARY , PIN-673 122
     2         THE GENERAL MANAGER,
               THE SULTHAN'S BATHERY CO-OPERATIVE URBAN BANK LTD., WAYANAD NO.
               D/2034, SULTHAN BATHERY, WAYANAD, PIN-673 122
               BY ADVS.
               SAIGI JACOB PALATTY
               ANU S NAIR



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P. (C) No. 9331 of 2021
                               ..2..




                            JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the Writ Petition. Permission is granted. The Writ

Petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE RMV W.P. (C) No. 9331 of 2021 ..3..

APPENDIX OF WP(C) 9331/2021

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE AWARD PASSED BY THE 1ST RESPONDENT UNDER RULE UNDER 67 OF SECTION 70 OF KERALA CO-OPERATIVE SOCIETIES ACT 1969.

RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A.TO JUDGE