Jamsheena K vs Regional Officer, Central Board ...
2023 Latest Caselaw 288 Ker

WP(C) No.30065/2022                            1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
              Friday, the 6th day of January 2023 / 16th Pousha, 1944
                    IA.NO.1/2023 IN WP(C) NO. 30065 OF 2022(G)
   PETITIONER/1ST RESPONDENT IN WP(C):

          REGIONAL OFFICER, CENTRAL BOARD OF SECONDARY EDUCATION, PLOT NEW
          NO-3, (OLD NO: 1630A), J BLOCK, 16TH MAIN ROAD, ANNA NAGAR (WEST),
          CHENNAI, PIN -600 040.

   RESPONDENT/PETITONER & 2ND RESPONDENT IN WP(C):

      1. JAMSHEENA K ,AGED 30 YEARS ,W/O.ZUHAIR, KOTTARAPATTU HOUSE,
         KAPPIYOOR, KOTTAPADI PO, THRISSUR, PIN -680 505.
      2. THE PRINCIPAL, UMERI ENGLISH SCHOOL, VELIANKODE PO, MALAPPURAM - 679
         579.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time up
   to 6 weeks for complying with the directions in the judgment.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 30-09-2022 and upon hearing the arguments of SRI.NIRMAL, STANDING
   COUNSEL for Petitioner in IA/R1 in WP(C) and M/s.M.JITHESH MENON,
   P.G.MAHESHKUMAR, Advocates for R1 in IA/Petitioner in WP(C), the court
   passed the following:
                                      ORDER

This is a petition filed by the 1st respondent in the Writ Petition to extend the time for 6 weeks for complying the directions in the judgment. It is true that the counsel for the 1st respondent opposed the same. Considering the averments in the affidavit, I think the time extension can be allowed.

Therefore, the time to comply the directions in the judgment dated 30-09-2022 in WP(C) No.30065/2022 is extended for a further period of 6 weeks from 04-01-2023.

Sd/- P.V.KUNHIKRISHNAN JUDGE

06-01-2023 /True Copy/ Assistant Registrar