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G.Thomas vs Varghese Oommen
2023 Latest Caselaw 276 Ker

Citation : 2023 Latest Caselaw 276 Ker
Judgement Date : 6 January, 2023

Kerala High Court
G.Thomas vs Varghese Oommen on 6 January, 2023
FAO (RO) No.17/2019                              1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Friday, the 6th day of January 2023 / 16th Pousha, 1944

                                  FAO (RO) NO. 17 OF 2019

          A.S.NO.37/2016 OF THE ADDITIONAL DISTRICT COURT-IV PATHANAMTHITTA

                      O.S.NO.182/2004 OF THE SUB COURT, PATHANAMTHITTA

                                             ---

   APPELLANT (APPELLANT/RESPDNT. IN A.S. & DEFENDANT IN O.S.):

          G.THOMAS, AGED 62 YEARS, S/O.GEORGE, CHITUNDAYIL GEO BHAVAN,
          KANNAMCODE MURI, ADOOR VILLAGE, ADOOR TALUK, PATHANAMTHITTA, PIN.

        BY ADV.SRI. K.B.PRADEEP
   RESPONDENT (RESPONDENT/APPELLANT IN A.S. & PLAINTIFF IN O.S.):

          VARGHESE OOMMEN, AGED 55 YEARS, S/O.OOMMEN SAMUEL, CAHRUVILA
          BERSHEBA, MOONNALAM MURI, ADOOR VILLAGE, ADOOR TALUK,
          PATHANAMTHITTA, PIN - 689 001.

        BY ADVS.M/S.JOHN MATHEW,MATHEW JOHN, JAYAPRAKASH NARAYANAN,
        K.K.MURUKESAN,VISHNU R.,R.SUDHIR SHENOI,
        R.PRASANTH KUMAR, VINU SASIDHARAN & NITISH SATHESH SHENOY

        This First appeal from order - remand order having come up for
   orders on 06.01.2023, upon perusing the Judgment dated 11/03/2022 and
   letter dated 08/11/2022 from the Sub Judge, Pathanamthitta, the court on
   the same day passed the following:

                                            ORDER

Time granted as requested by the learned Sub Judge, Pathanamthitta, vide letter dated 8/11/2022. Intimate.

          06/01/2023              Sd/-P.SOMARAJAN,JUDGE




06-01-2023                         /True Copy/                              Assistant Registrar
 

 
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