Saraniya C vs Special Tahsildar(Lr)
2023 Latest Caselaw 260 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                       WP(C) NO. 269 OF 2023
PETITIONER:

          SARANIYA C
          AGED 51 YEARS
          W/O BABY, PARUVAKKAL, BANK ROAD,
          ALATHUR VILLAGE, ALATHUR,
          PALAKKAD, PIN - 678 541

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

          SPECIAL TAHSILDAR(LR)
          OFFICE OF THE SPECIAL TAHSILDAR (LR),
          MINI CIVIL STATION, OTTAPALAM,
          PATTAMBI, PALAKKAD, PIN - 679 104


          SMT. C.S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 269 OF 2023
                                      2


                               T.R.RAVI, J.
                     ----------------------------------------
                        WP(C) No.269 of 2023
                   -------------------------------------------
              Dated this the 6th day of January, 2023

                           JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.1947/2022 pending before the respondent.

In view of the directions which have already been issued

by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012

of 2022, this writ petition is disposed of directing the

respondent to take up S.M.No.1947/2022 and dispose of the

same within 24 months from the date of receipt of a copy of

this judgment.

Sd/-

T.R.RAVI sn JUDGE WP(C) NO. 269 OF 2023

APPENDIX OF WP(C) 269/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.1947/2022 ISSUED BY THE RESPONDENT DATED 05.12.2022

RESPONDENTS'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE