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Anand M.R vs City Police Commissioner
2023 Latest Caselaw 256 Ker

Citation : 2023 Latest Caselaw 256 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Anand M.R vs City Police Commissioner on 6 January, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                        WP(C) NO. 18596 OF 2020
PETITIONER:

            ANAND M.R.
            AGED 33 YEARS
            S/O.B.MURUKESAN PILLAI, GOPALAKRISHNAN BHAVAN,
            KURUMANDAL, PARAVUR P.O., KOLLAM.
            BY ADVS.
            C.RAJENDRAN
            SRI.R.REGHUTHAMAN
RESPONDENTS:

    1       CITY POLICE COMMISSIONER
            KOLLAM CITY, KOLLAM - 691 001.
    2       INSPECTOR OF POLICE/SHO
            PARAVUR POLICE STATION, KOLLAM - 691 301.
    3       NANDAKUMAR
            JOHN NIVAS, TC/25/2089, NEAR AYOORVEDA COLLEGE,
            THIRUVANANTHAPURAM - 695 001.
            SRI.T.K.SHAJAHAN, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18596 OF 2020

                                     2




                              JUDGMENT

Dated this the 6th day of January, 2023

This writ petition was filed alleging police harassment at the

instance of the 3rd respondent. Though notice was taken out to the 3 rd

respondent, service is not complete on the said respondent.

2. An interim order had been rendered on 11.09.2020 directing that

neither the petitioner nor his father shall be unnecessarily summoned to

the police station and in case the presence of the petitioner is required

for the purpose of investigation into any crime, due notices shall be

issued.

This writ petition is, therefore, closed making the interim order

absolute.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 18596 OF 2020

APPENDIX OF WP(C) 18596/2020

PETITIONER'S EXHIBITS EXHIBIT P1 A TRUE PHOTO COPY OF THE CERTIFICATE ISSUED BY THE COUNCIL OF ARCHITECTURE. EXHIBIT P2 A TRUE PHOTOCOPY OF THE DRAWING PLAN. EXHIBIT P2(A) A TRUE PHOTOCOPY OF THE DRAWING PLAN. EXHIBIT P2(B) A TRUE PHOTOCOPY OF THE DRAWING PLAN. EXHIBIT P3 A TRUE PHOTOCOPY OF THE SKETCHES. EXHIBIT P4 A TRUE PHOTOCOPY OF THE SKETCHES. EXHIBIT P5 A TRUE PHOTO COPY OF THE COMPLAINT DATED 08/09/2020.

RESPONDENTS' EXHIBITS: NIL

 
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