Citation : 2023 Latest Caselaw 248 Ker
Judgement Date : 6 January, 2023
FAO No.2/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Friday, the 6th day of January 2023 / 16th Pousha, 1944
IA.NO.1/2023 IN FAO NO. 2 OF 2023
IA NOS. 1/2021 & 5/2021 IN O.S.NO.484/2012 OF THE SUB COURT, KANNUR
---
PETITIONER/APPELLANT:
RAMESH K., S/O NARAYANAN,AGED 49 YEARS, RESIDING AT "GANGA GOKULAM",
HOUSE NO: 1/302A, PALLIKKUNNU PO, KANNUR TALUK THROUGH HIS POWER OF
ATTORNEY HOLDER SMT. RAJANI RAMESH, D/O RETNAKARAN, AGED 44 YEARS,
GANGA GOKULAM, NEAR KANATHUR TEMPLE, PALLIKKUNNU.P.O,KANNUR -
670004.
RESPONDENT/RESPONDENT:
A. DIJEESH MOSSES,S/O LATE DAVID.T.C.,AGED 38 YEARS, RESIDING AT
RETREAT, TC NO:1253,CPGP LANE, SASTAMANGALAM, TRIVANDRUM, NOW
RESIDING AT "DIVYA DEEPAM", CHALAD,P.O, PADANNAPALAM, KANNUR-
670001.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the execution
of the judgment and decree in OS 484/12 of the Sub Court, Kannur, until
the final disposal of this appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S. M.K.SUMOD, ABDUL RAOOF PALLIPATH, K.R.AVINASH (KUNNATH) & VIDYA
M.K., Advocates for the petitioner, the court passed the following:
ORDER
There will be an interim stay as prayed for, for a period of one month.
06/01/2023 Sd/-ANIL K.NARENDRAN,JUDGE
Sd/-P.G.AJITHKUMAR,JUDGE
06-01-2023 /True Copy/ Assistant Registrar
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