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Ajithkumar P K vs The Chief Engineer (Hrm)
2023 Latest Caselaw 245 Ker

Citation : 2023 Latest Caselaw 245 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Ajithkumar P K vs The Chief Engineer (Hrm) on 6 January, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                      RP NO.1273 OF 2022
     JUDGMENT IN WP(C) 39114/2022 OF HIGH COURT OF KERALA
                       DATED 14.12.2022
                     --------------------
REVIEW PETITIONER/PETITIONER :-

            AJITHKUMAR P K, AGED 50 YEARS
            S/O.LATE KRISHNANKUTTY, PADMALAYAM, PALAPPOOR,
            VELLAYANI P O, THIRUVANANTHAPURAM - 695 522.

            BY ADVS.
            M.M.BABY
            JOHNY K. JOHN



RESPONDENTS/RESPONDENTS :-

    1       THE CHIEF ENGINEER (HRM),
            KERALA STATE ELECTRICITY BOARD LTD,
            OFFICE OF THE CHIEF ENGINEER (HRM),
            VYDHYUTHI BHAVAN, PATTOM, THIRUVANANTHAPURAM,
            PIN - 695 004

    2       THE EXECUTIVE ENGINEER
            KERALA STATE ELECTRICITY BOARD LTD,
            OFFICE OF THE EXECUTIVE ENGINEER,
            ELECTRICAL DIVISION, THIRUVANANTHAPURAM,
            PIN - 695 023

            SRI.K.S.ANIL, SC


     THIS   REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO.1273 OF 2022

                                    -: 2 :-


                                  ORDER

Dated this the 6th day of January, 2023

The learned counsel for the review petitioner seeks leave to

withdraw the review petition. Leave granted. The review petition

is, accordingly, dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/9.1.2023

 
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