1. M.Madhusoodanan vs Shri. Saju George
2023 Latest Caselaw 1565 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                 CON.CASE(C) NO. 34 OF 2023
 AGAINST THE COMMON JUDGMENT DATED 27.09.2022 IN WP(C)
           NO. 28081/2022 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
    1     M.MADHUSOODANAN,
         AGED 52 YEARS
         S/O. KOMAN,
         KODIYANKUNDIL,
         PUNNAKKUNNU P.O,
         KASARAGODE DISTRICT
         PIN - 671534
    2      2. T.V.RAMACHANDRAN,
           AGED 66 YEARS
           S/O. LATE K. V.APPA,
           THEKKUMBAD, P.O.ELAMBACHI,
           KASARAGODE DISTRICT
           PIN - 671311
    3      BHARATHAN.C,
           AGED 59 YEARS
           S/O. LATE KANNAN T.V,
           THUMBA KUTHIR, PILICODE P.O,
           KASARAGODE DISTRICT
           PIN - 671310
           BY ADV M.R.ANISON

RESPONDENT/1ST RESPONDENT:
         SHRI. SAJU GEORGE
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONERS,
         SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
         PATTOM PALACE.P.O., THIRUVANANTHAPURAM
         PIN - 695004
           BY ADV SHRI.P.C.SASIDHARAN, SC, KPSC

        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 20.01.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.34 of 2023

                                2


                            JUDGMENT

When this matter was called today, Sri.P.C.Sasidharan

appearing for the respondent submitted that the judgment in

question has been stayed by learned Division Bench.

Resultantly, I close this Contempt Case with liberty to

the petitioners to approach this Court again depending upon

the fate of the appeal.

Sd/- DEVAN RAMACHANDRAN, JUDGE lsn CON.CASE(C) NO.34 of 2023

APPENDIX OF CON.CASE(C) 34/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF JUDGMENT DATED 27.9 2022 IN WPC 28081/2022 Annexure A2 A TRUE COPY OF THE LAWYERS NOTICE DATED 15.11.2022

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN