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P.K. Kuriakose vs M/S Patel Real Estate Developers ...
2023 Latest Caselaw 1548 Ker

Citation : 2023 Latest Caselaw 1548 Ker
Judgement Date : 20 January, 2023

Kerala High Court
P.K. Kuriakose vs M/S Patel Real Estate Developers ... on 20 January, 2023
OP(C) No.1392/2019                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                           THE HONOURABLE MR.JUSTICE C.S.DIAS

                Friday, the 20th day of January 2023 / 30th Pousha, 1944

                                 OP(C) NO. 1392 OF 2019


               OS 452/2012 & OS 6/2014 OF ADDITIONAL SUB COURT, KOTTAYAM.

   PETITIONER:

          P.K. KURIAKOSE, AGED 50, S/O.KURIAKOSE, PAZHEMADOM HOUSE, VAIKKOM
          KARA, NADUVILE VILLAGE (PRESENTLY UDAYANAPURAM), VAIKKOM TALUK,
          KOTTAYAM DISTRICT- 686 146.

   RESPONDENT:

          M/S PATEL REAL ESTATE DEVELOPERS (P) LTD., REGISTERED OFFICE AT
          NO.18, CROSS LANE, KALASIPALAYAM NEW EXTENSION, BANGALORE-560002 AND
          ITS BRANCH OFFICE AT NO.32/2383, 2ND FLOOR, DOOR NO.6280,
          PALARIVATTOM, KOCHI-682025, REP. BY ITS RESIDENCE DIRECTOR
          MR.BALAGOPAL VALIPARAMBIL BHASKARANUNNI, S/O.LATE DR.BHASKARANUNNI
          GOKULAM, MEC ROAD, THIRUNAKKARA, COCHIN.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to the judgment and decree rendered in OS
   No. 452 of 2012 on the file of the Addl. Sub Court, Kottayam.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   21.10.2022 and upon hearing the arguments of M/S NIDHI BALACHANDRAN,
   C.UNNIKRISHNAN, VIJAYKRISHNAN S. MENON, ANANDA PADMANABHAN, UTHARA A.S,
   MAHESH CHANDRAN & VIVEK NAIR.P, Advocates for the petitioner and of
   SRI.S.SREEKUMAR, Senior advocate along with SRI.S.SREEKUMAR (SR.) ALONG
   WITH M/S. THOMAS P.KURUVILLA, P.MARTIN JOSE & P.PRIJITH, Advocates for the
   respondent, the court passed the following:

                                        O R D E R

Service is complete.

The interim order dated 02.08.2019 is extended by six months.

Sd/- C.S.DIAS, JUDGE

20-01-2023 /True Copy/ Assistant Registrar

 
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