Sali Rajan vs The Inspector Of Police
2023 Latest Caselaw 1444 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                     WP(C) NO. 19814 OF 2020
PETITIONER:
           SALI RAJAN
           AGED 50 YEARS
           W/O.RAJAN,PROPRIETOR,SAM AGENCIES,
           MAVELIKKARA,PIN-690101,RESIDING AT SHAINY
           BHAVAN,THAZHAKKARA,MAVELIKKARA,
           ALAPPUZHA DISTRICT,PIN-690107.
           BY ADVS.
           K.A.HAZAN
           SRI.V.J.JAMES
           SMT.M.M.FATHIMA JALEENA
           SRI.K.P.WILSON
RESPONDENTS:
     1     THE INSPECTOR OF POLICE
           KURATHIKADU POLICE STATION,CHUNAKKARA,
           PIN-690110.(STATION HOUSE OFFICER,KURATHIKADU POLICE
           STATION).
     2     THE DISTRICT POLICE CHIEF,
           ALAPUZHA,PIN-688012.
     3     SRI.AJITHKUMAR.K,
           AGED 45 YEARS
           SECRETARY,HEADLOAD AND GENERAL WORKERS UNION,
           (INTUC),KALLUMALA,THEKKEKARA GRAMA PANCHAYATH,PIN-
           690110,RESIDING AT VARANDATHANATH HOUSE,KALLUMALA.P.O,
           PIN-690110.
     4     SRI.DEVARAJAN,
           AGED 46 YEARS
           SECRETARY,DISTRICT HEADLOAD AND GENERAL WORKERS
           UNION(INTUC),THE SECRETARY,KALLUMALA,THEKKEKARA GRAZMA
           PANCHAYATH,PIN-690110,RESIDING AT KOCHOTTU
           HOUSE,TRIPERUNTHURA.P.O,CHENNITHALA,
           PIN-690105.
     5     THE STATE OF KERALA,
           REPRESENTED BY THE SECRETARY TO GOVERNMENT,HOME
           DEPARTMENT,SECRETARIAT,
           THIRUVANANTHAPURAM,PIN-695001.
           BY SRI.T.K.SHAJAHAN-SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.19814 OF 2020

                                    2




                                JUDGMENT

Dated this the 20th day of January, 2023 It is submitted by the learned counsel for

the petitioner that pursuant to the interim order

dated 24.09.2020 passed by this Court, there are

no further law and order issues.

In the above view of the matter, this writ

petition is closed. In case of any further obstruction

by the contesting respondents to the loading and

unloading activity being carried out by the

petitioner with her registered workers, the

petitioner may approach the Station House Officer,

who shall take necessary action in accordance with

law.

Sd/-

ANU SIVARAMAN JUDGE SSK/20/01 W.P.(C)No.19814 OF 2020

APPENDIX PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE GST REGISTRATION CERTIFICATE OF SAM AGENCIES BEARING NUMBER 32ASGPR534A1Z5 DATED 1-7-2015 EXHIBIT P2 TRUE COPY OF THE REGISTRATION CERTIFICATE NO.SH040630011415 DATED 31.1.2014 ISSUED TO SALI RAJAN.

EXHIBIT P3 TRUE COPY OF THE LICENCE NO.23/2020-

2021/B1/1332/20 DATED 17.6.2020 ISSUED BY SECRETARY MAVELIKARA THEKKEKARA GRAMA PANCHAYATH TO SMT.SALI RAJAN.

EXHIBIT P4 TRUE COPY OF THE REGISTRATION CERTIFICATE NO.SH040630011415 DATED 31.1.2014 ISSUED TO SALI RAJAN.

EXHIBIT P5 TRUE COPY OF THE EMPLOYMENT CUM WAGES REGISTER FOR THE WEEK ENDED ON 19.10.2019 EXHIBIT P6 TRUE COPY OF THE WAGES SLIPS ISSUED TO THE WORKER SRI.SANAL.P.S FOR THE WEEK ENDED ONI 19.10.2019 EXHIBIT P7 TRUE COPY OF THE ORDER NO.HL14,15,16/2018 DATED 04.11.2019 GRANTING REGISTRATION BY THE ASST.LABOUR OFFICER,MAVELIKARA EXHIBIT P8 TRUE COPY OF THE IDENTITY CARD NO.04/03/14/2019 ISSUED TO SANAL.P.S,BY ASST.LABOUR OFFICER,MAVELIKKARA.

EXHIBIT P9 TRUE COPY IDENTITY CARD NUMBER 04/03/15/2019 ISSUED TO RAHUL.R BY ASST.LABOUR OFFICER,MAVELIKARA.

EXHIBIT P10 TRUE COPY IDENTITY CARD NUMBER 04/03/16/2019 ISSUED TOI ARUNJITH.K.BY ASST.LABOUR OFFICER,MAVELIKKARA.

EXHIBIT P11 TRUE COPY OF THE COMPLAINT DATED 21.9.2020.LODGED BY THE PETITIONER BEOFORE THE INSPECTOR OF POLICE,KURATHIKADU. EXHIBIT P12 TRUE COPY OF THE RECEIPT NO.804/KU-20 DATED 21.9.2020 RECEIVED FROM THE KURATHIKKADU POLICE STATION.

 SSK                       //TRUE COPY//         PA TO JUDGE