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Sheela vs Siva Hari Pradeep
2023 Latest Caselaw 1407 Ker

Citation : 2023 Latest Caselaw 1407 Ker
Judgement Date : 20 January, 2023

Kerala High Court
Sheela vs Siva Hari Pradeep on 20 January, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                        CON.CASE(C) NO. 2458 OF 2022
AGAINST THE ORDER/JUDGMENTWP(C) 29107/2022 OF HIGH COURT OF KERALA
PETITIONER/S:

             SHEELA
             W/O. AJI, HOUSE NO.10/156, PANANCHIKAL HOUSE, KIDANGOOR
             P.O.,
             ANGAMALY, ERNAKULAM DISTRICT
             PIN - 683572

             BY ADVS.
             G.HARIHARAN
             PRAVEEN.H.
             K.S.SMITHA
             V.R.SANJEEV KUMAR
             GENTLE C.D.



RESPONDENT/S:

             SIVA HARI PRADEEP
             AGED ABOUT 50 YEARS FATHER'S NAME NOT KNOWN TO THE
             PETITIONER
             JOINT REGIONAL TRANSPORT OFFICER,
             SUB REGIONAL TRANSPORT OFFICE, AYYANTHOLE, CIVIL
             STATION, THRISSUR DISTRICT, PIN - 680003

             GP SRI. SUNIL KUMAR KURIAKOSE


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2458 OF 2022
                                2



                          JUDGMENT

The learned counsel for the petitioner submits that this

writ petition is not pressed. Recording the submission, the

writ petition is dismissed as not pressed.

Sd/-

sab                                          AMIT RAWAL
                                               JUDGE
 CON.CASE(C) NO. 2458 OF 2022


APPENDIX OF CON.CASE(C) 2458/2022

PETITIONER ANNEXURES

Annexure I TRUE COPY OF THE CONTRACT CARRIAGE PERMIT DATED 10.08.2022 ISSUED BY THE RTA ALONG WITH TYPED COPY

Annexure II TRUE COPY OF THE REGISTRATION CERTIFICATE OF VEHICLE NO. KL-63-8598 ON 06.07.2018

Annexure III TRUE COPY OF THE REQUEST DATED 08.07.2022 MADE BY THE PETITIONER BEFORE THE M/S.SHRIRAM TRANSPORT FINANCE COMPANY LTD. AT ANGAMALY

Annexure IV TRUE COPY OF THE DECLARATION DATED 26.07.2022 SENT BY THE PETITIONER ADDRESSED TO THE RESPONDENT

Annexure V TRUE COPY OF THE JUDGMENT MADE IN W.P.

(C).NO.29107/2022 DATED 16.09.2022

Annexure VI A TRUE COPY OF THE ORDER MADE IN W.P.(C) NO.29107/2022 DATED 07.11.2022 ADDRESSED TO THE RESPONDENT

Annexure VII TRUE COPY OF THE HEARING NOTICE DATED 21.11.2022 ISSUED BY THE RESPONDENT ADDRESSED TO THE PETITIONER

 
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