T.I.Alias vs Padmachandra Kurup C
2023 Latest Caselaw 1320 Ker

Con.Case(C) No.2647/2022                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
               Wednesday, the 18th day of January 2023 / 28th Pousha, 1944
                CONTEMPT CASE(C) NO. 2647 OF 2022(S) IN WP(C) 12182/2022

   PETITIONER/PETITIONER:


           T.I. ALIAS, AGED 71, S/O IYPE, THOMBRA HOUSE,
           NAYATHODE P.O, ANGAMALI, ERNAKULAM DISTRICT, PIN - 683 572.

        BY ADVS. M/S. P.K.SOYUZ, E.V.BABYCHAN.

   RESPONDENT/RESPONDENT NO.1:


           PADMACHANDRA KURUP. C.,
           REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR,         RDO OFFICE, FORT KOCHI,
           ERNAKULAM, PIN - 682 001.

         BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   18.01.2023, the court on the same day passed the following:

                                             ORDER

The Learned Government Pleader submits that appropriate steps to

comply with the directions contained in the judgment are being taken by

the respondent.

Post on 31/01/2023.

Sd/- ANU SIVARAMAN JUDGE

18-01-2023 /True Copy/ Assistant Registrar