Prakash Kumar. N.G vs The Co-Operative Service ...
2023 Latest Caselaw 1273 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                        WP(C) NO. 37654 OF 2022
PETITIONER:
           PRAKASH KUMAR. N.G., AGED 38 YEARS
           S/O GOPALAN N.P, RESIDING AT NEELAMPAKKATHODY
           HOUSE, PAZHAMALLUR (P.O), MALAPPURAM,
           KERALA - 676506.

          BY ADVS.
          B.V.BALAKRISHNAN
          PLEASANT.T.SAMUEL
RESPONDENTS:
     1     THE CO-OPERATIVE SERVICE EXAMINATION BOARD,
           KERALA STATE CO-OPERATIVE BANK BUILDING,
           OVER BRIDGE, THIRUVANANTHAPURAM-695001.
           REPRESENTED BY ITS SECRETARY.

    2     PERLA SERVICE CO-OPERATIVE SOCIETY LTD NO: C-3377,
          PERLA (P.O), PIN-671552. REPRESENTED BY ITS SECRETARY.

    3     KASARAGOD PUBLIC SERVANTS CO-OPERATIVE SOCIETY LTD
          NO:C-290, KASARGOD671121. REPRESENTED BY ITS SECRETARY.

    4     KATHIRUR SERVICE CO-OPERATIVE BANK LTD NO: F-1262,
          KATHIRUR (P.O), PIN670642, KANNUR. REPRESENTED BY ITS
          SECRETARY.

    5     VILVATTAM SERVICE CO-OPERATIVE BANK LTD NO: 337,
          THRISHUR 680028. REPRESENTED BY ITS SECRETARY.

    6     RANJITH M, S/O RAMADASAN, AGED 32 YEARS, MOOTHEDATH
          HOUSE, KONGAD, CHERAYA (P.O), PALAKKAD, 678631.

    7     KRISHNASHRI B, D/O B.V.BALAKRISHNAN, AGED 42 YEARS,
          AMBADY HOUSE, NETTOOR (P.O), ERNAKULAM, KOCHI-682040.

          BY ADVS.
          S.L.SYLAJA
          M.SASINDRAN
          P.N.MOHANAN
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 37654/22
                                   2




                           JUDGMENT

When this matter was called today, there was no appearance

for the petitioner; but the learned Standing Counsel for the 1 st

respondent - Co-operative Service Examination Board,

Smt.S.L.Sylaja, submitted that similar matters filed by the same

petitioner have been withdrawn, since he has been found not

eligible for being appointed. She handed over a copy of the

judgment of this Court in WP(C)No.34208/2022 in substantiation.

In the afore circumstances, I close this Writ Petition without

any further orders, following the directions in WP(C)No.34208/2022.

Sd/-

RR                                     DEVAN RAMACHANDRAN
                                              JUDGE
 WPC 37654/22


                APPENDIX OF WP(C) 37654/2022

PETITIONER EXHIBITS
Exhibit P1          NOTIFICATION NO: CSEB/N & L/900/19 DATED

29/09/2020, CATEGORY NO: 4/4020-SYSTEM ADMINISTRATOR, ISSUED BY CSEB. Exhibit P2 A TRUE COPY OF THE ADMISSION TICKET ISSUED BY THE CSEB BEARING THE REGISTER NO: 46308.

Exhibit P3 A TRUE COPY OF THE SHORT LIST ISSUED BY THE CSEB FOR THE POST OF SYSTEM ADMINISTRATOR(4/2020) ON 12/01/2022. Exhibit P4 A TRUE COPY OF THE INTERVIEW CALL LETTER FROM THE PERLA SCB TO THE PETITIONER. Exhibit P5 RANK LIST OF KOTTAYAM UCB DATED 26/4/2022.

Exhibit P5 A RANK LIST OF VILVATTAM SCB, THRISHUR DATED 27/4/2022.

Exhibit P5 B RANK LIST OF KATHIRUR SCB, KANNUR DATED 10/5/2022.

Exhibit P5 C RANK LIST OF PERLA SCB, KASARGODE DATED 27/4/2022.

Exhibit P5 D RANK LIST OF KASARGODE PUBLIC SERVANTS CO-OPERATIVE BANK DATED 27/4/2022 Exhibit P6 A TRUE COPY OF THE SHOW CAUSE NOTICE SENT TO THE PETITIONER BY CSEB ON 25/06/2022. Exhibit P6 A A TRUE COPY OF THE REPLY TO THE SHOW CAUSE NOTICE BY THE PETITIONER TO THE CSEB ON 1/07/2022.

Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 28/2/2022 IN WP(C) 9418 OF 2021. Exhibit P8 A TRUE COPY OF THE MEMORANDUM OF WP(C) NO:26093 OF 2022 WITHOUT EXHIBITS. Exhibit P8 A A TRUE COPY OF THE JUDGMENT OF WP(C) NO:26093 OF 2022.

Exhibit P9 A TRUE COPY OF THE MEMORANDUM OF WP(C) NO:27333 OF 2022.WITHOUT EXHIBITS. Exhibit P9 A A TRUE COPY OF THE JUDGMENT OF WP(C) NO:27333 OF 2022 DATED 31/8/2022. Exhibit P10 A TRUE COPY OF THE QUESTION DATED 19/7/2022 UNDER RTI ACT 2005 ASKED BY A PERSON TO THE CSEB.

Exhibit P10 A A TRUE COPY OF THE ANSWER TO EXHIBIT P10 BY THE PIO OF CSEB DATED 26/8/2022. Exhibit P10 B A TRUE COPY OF THE QUESTION DATED WPC 37654/22

3/9/2022 UNDER RTI ACT 2005 ASKED BY A PERSON TO THE CSEB.

Exhibit P10 C A TRUE COPY OF THE ANSWER TO EXHIBIT P10(B) BY THE PIO OF CSEB DATED 6/10/2022.

Exhibit P11 A TRUE COPY OF THE ADDENDUM PUBLISHED BY CSEB DATED 31/8/2022 BEARING NO: CSEB/V & L/254/2021 .

Exhibit P12 A TRUE COPY OF THE LETTER BY CSEB DATED 7/11/2022 ADDRESSED TO THE PETITIONER CSEB/RL/680(1)/2020.

Exhibit P13 A TRUE COPY OF THE REVISED RANK LIST OF VILVATTAM SCB PUBLISHED BY CSEB ON 8/11/2022 .

Exhibit P13 A A TRUE COPY OF THE REVISED RANK LIST OF KATHIRUR SCB PUBLISHED BY CSEB ON 8/11/2022.

Exhibit P13 B A TRUE COPY OF THE REVISED RANK LIST OF PERLS SCB PUBLISHED BY CSEB ON 8/11/2022. Exhibit P13 C A TRUE COPY OF THE REVISED RANK LIST OF KASARGOD PUBLIC SERVICE CO-OPERATIVE SOCIETY PUBLISHED BY CSEB ON 8/11/2022. RESPONDENT EXHIBITS Exhibit R6 (a) A TRUE COPY OF THE INTERIM ORDER DATED 23.11.2022 IN WPC NO. 37654/2022 Exhibit R6 (b) A TRUE COPY OF THE ADVICE MEMO DATED 09.11.2022 BY THE KERALA STATE CO- OPERATIVE SERVICE EXAMINATION BOARD Exhibit R6(c) A TRUE COPY OF THE APPOINTMENT ORDER DATED 22.11.2022 ISSUED BY THE SECOND RESPONDENT TO THE PETITIONER IN IA