Citation : 2023 Latest Caselaw 1056 Ker
Judgement Date : 17 January, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
WP(C) NO. 1553 OF 2023
PETITIONER:
ABU
AGED 62 YEARS
S/O KALLIYATH MUHAMMED, KALLIYATH HOUSE,
ANNAKKARA VILLAGE, PATTAMBI TALUK, PALAKKAD DISTRICT,
KERALA- 679553.
BY ADV P.T.SHEEJISH
RESPONDENTS:
1 THE SPECIAL TAHSILDAR (LR)
LAND TRIBUNAL PATTAMBI, PATTAMBI TALUK,
PALAKKAD DISTRICT, KERALA- 679104.
2 THE VILLAGE OFFICER
ANAKKARA VILLAGE, PALAKKAD DISTRICT,
KERALA, PIN - 679553.
SMT.C.S.SHEEJA, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 1553 OF 2023
2
T.R. RAVI, J.
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W.P.(C) No.1553 of 2023
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Dated this the 17th day of January, 2023
JUDGMENT
The petitioner is a senior citizen, who seeks early disposal of
S.M.No.24/2023 pending before the 1st respondent. This Court had
already issued directions regarding disposal of such matters in
WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022.
In such circumstances, this writ petition is disposed of
directing the 1st respondent to take up S.M.No.24/2023 and dispose
of the same within six months from the date of receipt of a copy of
this judgment.
Sd/-
T.R.RAVI JUDGE mpm WP(C) NO. 1553 OF 2023
APPENDIX OF WP(C) 1553/2023
PETITIONER'S EXHIBITS
Exhibit P1 THE TRUE COPY OF THE TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 01.09.2022.
Exhibit P2 THE TRUE COPY OF RECEIPT OF SUOMOTO PROCEEDINGS IN SM NO.24/2023.
Exhibit P3 THE TRUE COPY OF REPORT OF THE 2ND RESPONDENT DATED 28.12.2022.
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