Sahadevan.K.C vs Shani M
2023 Latest Caselaw 2354 Ker

Con.APP(C) No.1/2023                             1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                              &
                       THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
             Friday, the 10th day of February 2023 / 21st Magha, 1944
               CON.APP(C) NO. 1 OF 2023(S) IN Con.Case(C) 1228/2022
   APPELLANT/RESPONDENT:

           SAHADEVAN. K.C., THE CHIEF GENERAL MANAGER,
           KERALA BANK, PB NO. 6515, CO-BANK TOWERS, VIKAS BHAVAN. P.O.,
           PALAYAM, THIRUVANANTHAPURAM, PIN - 695 003.

         BY ADV. SRI.P.C.SASIDHARAN

   RESPONDENT/PETITIONER:


           SHANI. M., AGED 42 YEARS, D/O JAYARAMA CHANDRAN,
           MADHUVANATH HOUSE, KURIKKATHOOR, KUNNAMANGALAM. P.O.,
           KOZHIKODE- 673 570.


        This Contempt appeals (civil) having come up for orders on
   10.02.2023, the court on the same day passed the following:

                                            ORDER

Issue notice to the respondent by speed post. Personal appearance

is dispensed with.

There will be an interim stay of the impugned judgment dated

29/08/2022 in CO(C) No.1228/2022, until further orders.

Post after vacation.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

10-02-2023 /True Copy/ Assistant Registrar