U.Basheer vs State Of Kerala
2023 Latest Caselaw 2141 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
  THURSDAY, THE 9TH DAY OF FEBRUARY 2023 / 20TH MAGHA, 1944
                     WP(C) NO. 40976 OF 2018
PETITIONER:

          U. BASHEER,
          AGED 59 YEARS
          S/O.E.P.ALIKKUTTY, EXECUTIVE DIRECTOR, MIMS
          HOSPITAL LTD., GOVINDAPURAM, CALICUT - 673 016.
          BY ADV L.RAJESH NARAYAN

RESPONDENTS:

    1     STATE OF KERALA,
          REP. BY SECRETARY AND AGRICULTURAL PRODUCTION
          COMMISSIONER DEPARTMENT OF AGRICULTURE,
          SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
    2     DISTRICT COLLECTOR
          COLLECTORATE ROAD, KANNUR, KERALA - 670 002.
    3     VILLAGE OFFICER
          CHEMBILODE VILLAGE, KANNUR - 670 612.
    4     AGRICULTURAL OFFICER
          KRISHI BHAVAN, CHEMBILODE MOWANCHERY P.O.,
          KANNUR - 670 612.
    5     REVENUE DIVISIONAL OFFICER
          THALASSERY 670 101.

          GP - SRI.SYAMANTHAK B.S.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 09.02.2023, ALONG WITH WP(C).41033/2018, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C). Nos.40976 & 41033 of 2018   :2:




                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    THURSDAY, THE 9TH DAY OF FEBRUARY 2023 / 20TH MAGHA, 1944
                            WP(C) NO. 41033 OF 2018
PETITIONER:

              U.BASHEER
              AGED 59 YEARS
              S/O. E.P.ALIKKUTTY, DESIGNATED PARTNER CANTOWN
              INFRA DEVELOPERS LLP NO.18/1175 C, SECOND FLOOR,
              T.T.COMPLEX, PUTHIYARA, KOZHIKODE - 673004.
              BY ADV L.RAJESH NARAYAN

RESPONDENTS:

      1       STATE OF KERALA
              REP. BY SECRETARY AND AGRICULTURAL PRODUCTION
              COMMISSIONER, DEPARTMENT OF AGRICULTURE,
              SECRETARIAT, THIRUVANANTHAPURAM-695001.
      2       DISTRICT COLLECTOR,
              COLLECTORATE ROAD, KANNUR, KERALA - 670002
      3       VILLAGE OFFICER,
              CHEMBILODE VILLAGE, KANNUR - 670612
      4       AGRICULTURAL OFFICER,
              KRISHI BHAVAN, CHEMBILODE MOWANCHERY P.O.,
              KANNUR - 670612.
      5       REVENUE DIVISIONAL OFFICER,
              THALASSERY - 670101

              GP - SRI.RIYAL DEVASSY
       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 09.02.2023, ALONG WITH WP(C).40976/2018, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C). Nos.40976 & 41033 of 2018    :3:




                           VIJU ABRAHAM, J.
         --     -- -- -- -- -- -- -- -- -- -- -- --
                  W.P.(C). Nos.40976 & 41033 of 2018
         --     -- -- -- -- -- -- -- -- -- -- -- --
                 Dated this the 9th day of February, 2023

                                     JUDGMENT

The learned counsel for the petitioner in both the writ

petitions seeks permission to withdraw the writ petitions.

Permission granted and these writ petitions are dismissed as

withdrawn.

Sd/-

VIJU ABRAHAM JUDGE sm/