O.J.Peter vs Biju Prabhakar
2023 Latest Caselaw 2127 Ker

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
     THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
              CON.CASE(C) NO. 110 OF 2023
       WP(C) 20558/2020 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN THE WPC

         O.J.PETER
         AGED 62 YEARS
         (CONDUCTOR, KSRTC, PERUMBAVOOR DEPOT, RETIRED
         ON 31.3.2016), RESIDING AT OVUNGAMALI HOUSE,
         PULLUVAZHI P.O, KEEZHILLAM, PERUMBAVOOR,
         ERNAKULAM,, PIN - 683541
         BY ADV K.P.RAJEEVAN


RESPONDENT/1ST RESPONDENT IN THE WPC

         BIJU PRABHAKAR
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), MANAGING DIRECTOR, KERALA STATE
         ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN,
         FORT, THIRUVANANTHAPURAM., PIN - 695023
         BY ADV DEEPU THANKAN



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING
COME UP FOR ADMISSION ON 03.02.2023, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 COC.110/2023
                                           2


                       MOHAMMED NIAS C.P, J.
                     ------------------------------------
                         Con.Case (C).110 of 2023
                  -------------------------------------------
                        Dated : 3rd February, 2023

                               JUDGMENT

It is submitted by the learned counsel for the petitioner on the

basis of the statement filed by the KSRTC that the judgment dated 4 th

November, 2022 has been complied with.

Accordingly, the Contempt of Court case is closed.

Sd/-

MOHAMMED NIAS C.P., JUDGE

Mrcs COC.110/2023

APPENDIX OF CON.CASE(C) 110/2023

RESPONDENT ANNEXURES ANNEXURE R-1 (a) A true copy of the letter sent by the Financial Advisor and Chief Accounts Officer, KSRTC to the Manager, SBI, Puthenchanthai dated 01/02/2023 is produced herewith and marked as Annexure R-1(a) PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 4.11.2022 IN W.P(C) NO.20558 OF 2020.