Akhil Das vs The Kanayannur Co Operative ...
2023 Latest Caselaw 2126 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                        WP(C) NO. 19684 OF 2022
PETITIONER/S:

            AKHIL DAS
            AGED 34 YEARS
            S/O. SIVADASAN, METHAZHATHU HOUSE, KULAYATTIKKARA P.O,
            ERNAKULAM - 682315.
            BY ADV V.JOHN MANI


RESPONDENT/S:

    1       THE KANAYANNUR CO OPERATIVE AGRICULTURAL AND RURAL
            DEVELOPMENT BANK LTD. NO. E 326
            MULANTHURUTHY BRANCH, PALLITHAYAM, MULANTHURUTHY P.O,
            ERNAKULAM-682314, REPRESENTED BY ITS MANAGER.
    2       SPECIAL SALE OFFICER,
            THE KANAYANNUR CO OPERATIVE AGRICULTURAL AND RURAL
            DEVELOPMENT BANK LTD. NO. E326, MULANTHURUTHY BRANCH,
            PALLITHAYAM, MULANTHURUTHY P.O, ERNAKULAM - 682314.
            BY ADV P.D.SUBRAMANIAN NAMPOOTHIRI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19684 OF 2022                2



                                JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner seeks permission to

withdraw the writ petition. Accordingly, the writ petition is

dismissed as withdrawn.

sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 19684/2022

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE JUDGMENT DATED 21.02.2022 IN WRIT PETITION (C) NO. 5073/2022. Exhibit P2 TRUE COPY OF THE RECEIPT DATED 31.03.2022 SHOWING THE PAYMENT OF RS. 2,00,000/- TO THE 1ST RESPONDENT BANK Exhibit P3 TRUE COPY OF THE RECEIPT DATED 01.04.2022 SHOWING THE PAYMENT OF RS. 1,80,000/- TO THE 1ST RESPONDENT BANK Exhibit P4 TRUE COPY OF THE SALE NOTICE DATED 09.05.2022 ISSUED BY THE 1ST RESPONDENT BANK TO THE PETITIONER.