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Nazeer K. Kandoth vs The Chovva Co-Operative Rural ...
2023 Latest Caselaw 2095 Ker

Citation : 2023 Latest Caselaw 2095 Ker
Judgement Date : 3 February, 2023

Kerala High Court
Nazeer K. Kandoth vs The Chovva Co-Operative Rural ... on 3 February, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
      FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                      WP(C) NO. 27718 OF 2022
PETITIONER:

          NAZEER K. KANDOTH
          AGED 52 YEARS, S/O. ASSAINAR, FOUSIYA COTTAGE POST,
          KADALAYI, KANNUR-670002.

          BY ADVS.
          TONY THOMAS (INCHIPARAMBIL)
          K.ABDUL HAKEEM



RESPONDENT:

          THE CHOVVA CO-OPERATIVE RURAL BANK
          REPRESENTED BY ITS SPECIAL SALE OFFICER, CHOVVA,
          KANNUR-670006.

          BY ADVS.
          PUSHKARAKSHAN V.P
          BINDUMOL JOSEPH
          SRIVIDYA K




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.27718/2022                 -2-

                              JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw this

writ petition.

Accordingly this writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 27718/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE SALE NOTICE BY THE 1ST RESPONDENT DATED ON 27.6.2022.

RESPONDENT EXHIBITS

Exhibit R1(a) True copyof Judgement in WPc 13370/2014 dated 01/08/2018 before this Honble Court

 
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