E.P. Kunjaidru vs 1. Kuzhalmannam Grama Panchayat ...
2023 Latest Caselaw 1874 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                          WP(C) NO.1811 OF 2023
PETITIONER :-

             E.P. KUNJAIDRU,
             S/O. MOIDEENKUTTY HAJI, EDAKULATHU PUTHENPURA,
             PUNNAYURKULAM, CHAVAKKAD,
             THRISSUR DISTRICT, PIN - 679 561

             BY ADV P.R.VENKATESH


RESPONDENTS :-

      1      KUZHALMANNAM GRAMA PANCHAYAT
             REPRESENTED BY ITS SECRETARY
             OFFICE OF THE KUZHALMANNAM GRAMA PANCHAYAT,
             KUZHALMANNAM, PALAKKAD DISTRICT, PIN - 678 702

      2      SECRETARY,
             KUZHALMANNAM GRAMA PANCHAYAT
             OFFICE OF THE KUZHALMANNAM GRAMA PANCHAYAT,
             KUZHALMANNAM, PALAKKAD DISTRICT - 678 702.

      3      ABDUL RASHEED
             S/O. SULAIMAN, UMMINI HOUSE, DHONI,
             MALAMPUZHA, PALAKKAD DISTRICT, PIN - 678 009

      4      KAJA HUSSAIN
             THILAKKAM FANCY, E.P. TOWER, KUZHALMANNAM,
             PALAKKAD DISTRICT, PIN - 678 702

      5      SHOWKATHALI
             S/O. MUHAMMED HUSSAIN, KARAPPADATH, KUZHALMANNAM,
             ALATHUR, PALAKKAD DISTRICT, PIN - 678 702

             BY SRI.RAJEEV K. K., SC


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    01.02.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.1811 OF 2023

                                 -: 2 :-


                             JUDGMENT

Dated this the 1st day of February, 2023

The learned counsel for the petitioner seeks leave to withdraw

the writ petition. Permission granted. The writ petition is,

accordingly, dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/3.2.2023