V.R. Jyothish vs Hussain
2023 Latest Caselaw 13752 Ker

Kerala High Court

V.R. Jyothish vs Hussain on 29 December, 2023

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                       PRESENT

                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                  THE HONOURABLE MR. JUSTICE JOHNSON JOHN

                           th
          Friday, the 29        day of December 2023 / 8th Pousha, 1945


                                OP (RC) NO. 233 OF 2023


      EP 351/2020 IN RCP 5/2016 OF PRINCIPAL MUNSIFF COURT, THRISSUR.

PETITIONER(S)/ JUDGMENT DEBTOR:

     V.R. JYOTHISH, AGED 53 YEARS, S/O. VAKKATH RAMAKRISHNAN, ADVOCATE,
     AYYANTHOLE DESOM & VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT, PIN -
     680007

RESPONDENT(S)/ DECREE HOLDER:

     HUSSAIN, AGED 63 YEARS, S/O. PILATHOTTATHIL KOYAMU, ADAVANADU DESOM
     & VILLAGE, TIRUR TALUK, MALAPPURAM DISTRICT, PIN - 676 301


     OP (Rent Control) praying inter alia that in the circumstances
stated in the affidavit filed along with the OP (RC) the High Court be
pleased the Principal Munsiff Court, Thrissur to keep in abeyance the
execution in EP No. 351/2020 in RCP No. 5/2016, pending disposal of this
OP(RC).


     This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP (RC) and upon hearing the arguments
of M/S MOHAMMED SIYAD M.F & E.VIJIN KARTHIK, Advocates for the petitioner,
the court passed the following:


                                                                          {PTO}
                          P.B.SURESH KUMAR & JOHNSON JOHN, JJ.
                           -----------------------------------------------
                                 O.P. (RC) No.233 of 2023
                           -----------------------------------------------
                      Dated this the 29th day of December, 2023


                                           ORDER

Further proceedings in execution of the order in

R.C.P.No.5 of 2016 on the files of the Rent Control Court, Thrissur

shall stand deferred till 05.01.2024.

List the matter on 03.01.2024.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

JOHNSON JOHN, JUDGE.

ds 29.12.2023

29-12-2023 /True Copy/ Assistant Registrar