S. Bhuwaneswari vs State Of Kerala
2023 Latest Caselaw 13692 Ker

Kerala High Court

S. Bhuwaneswari vs State Of Kerala on 21 December, 2023

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.37769/2023                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
          Thursday, the 21st day of December 2023 / 30th Agrahayana, 1945
                            WP(C) NO. 37769 OF 2023 (U)
   PETITIONER:

          S. BHUWANESWARI, AGED 57 YEARS, W/O. PARAMASIVAN, KRISHNA NIVAS,
          VADAKANTHARA PO, NELIYASSERY GRAMAM, PALAKKAD VILLAGE, PALAKKAD
          DISTRICT, PIN - 678012

          BY ADVS.
          BIJU .C. ABRAHAM
          BASIL MATHEW
          THOMAS C.ABRAHAM

   RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
         PIN - 695001
      2. THE DISTRICT COLLECTOR, COLLECTORATE, KENATHUPARAMBU, KUNATHURMEDU,
         PALAKKAD DISTRICT, PIN - 678013
      3. THE TAHSILDAR (R&R), TALUK OFFICE, CIVIL STATION COMPLEX, PALAKKAD
         DISTRICT , PIN - 678001
      4. THE TAHSILDAR (L&R), TALUK OFFICE, CIVIL STATION COMPLEX, PALAKKAD
         DISTRICT, PIN - 678001
      5. THE VILLAGE OFFICER, PUTHUSSERY CENTRAL VILLAGE OFFICE, KANJIKODE,
         PUDUSSERY CENTRAL, PALAKKAD DISTRICT, PIN - 678621
      6. KALAYANI AMMA C.S, AGED 84 YEARS, W/O. LATE BALARAMAN,
         KRISHNAVILASAM, VADAKANTHARA PO, NELIYASSERY GRAMAM, PALAKKAD
         VILLAGE, PALAKKAD DISTRICT, PIN - 678002

          SMT. DEEPA V. - GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ORDERS      ON
   21.12.2023,AND UPON PERUSING THE JUDGMENT IN WPC 37769/2023 DATED
   29/11/2023 ,   DELIVERED THE FOLLOWING:

                                           ORDER

After hearing the learned counsel for the petitioner and the learned counsel for respondents 5 and 6 (WP (C) No.33175/2019), post the writ petition along with WP(C) No.33175/2019.

In the meantime, the operation of the judgment in this writ petition is kept in abeyance.

Sd/- MURALI PURUSHOTHAMAN, JUDGE

21-12-2023 /True Copy/ Assistant Registrar