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Dwarkadhish Commercial Co Huf (Hindu ... vs 1. Kerala Transport Development ...
2023 Latest Caselaw 13327 Ker

Citation : 2023 Latest Caselaw 13327 Ker
Judgement Date : 19 December, 2023

Kerala High Court

Dwarkadhish Commercial Co Huf (Hindu ... vs 1. Kerala Transport Development ... on 19 December, 2023

Author: Devan Ramachandran

Bench: Devan Ramachandran

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 19TH DAY OF DECEMBER 2023 / 28TH AGRAHAYANA,
                                   1945
                      WP(C) NO. 31874 OF 2023
PETITIONER:

             DWARKADHISH COMMERCIAL CO HUF
             (HINDU UNDIVIDED FAMILY) 21
             COTTON STREET, WEST BENGAL, KOLKATA
             REPRESENTED BY ITS KARTA GOPAL KEDIA
             RESIDING AT 21, COTTON STREET, WEST
             BENGAL, KOLKATA, PIN - 700007
             BY ADVS.
             JAISHANKAR V.NAIR
             V.GIRISHKUMAR
             ACHUTH KRISHNANAN.R(K/2399/2023)

RESPONDENTS:

       1     KERALA TRANSPORT DEVELOPMENT FINANCE
             CORPORATION LIMITED, REPRESENTED BY ITS
             MANAGING DIRECTOR, LEVEL. 8 (6TH FLOOR)
             TRANS TOWERS, VAZHUTHACAUD,
             THIRUVANANTHAPURAM, PIN - 695014
       2     STATE OF KERALA
             REPRESENTED BY PRINCIPAL SECRETAIY TO THE
             GOVERNMENT OF KERALA,FINANCE DEPARTMENT,
             GOVERNMENT SECRETARIAT STATUE,
             THIRUVANANTHAPURAMKERALA, PIN - 695001
             BY ADVS.
             SRI.DEEPU THANKAN - SC
             SRI.K.BABU - SPL.GP.



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    19.12.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.31874 of 2023
                                    :2:




                                JUDGMENT

When this matter was called today, the learned counsel for

the petitioner - Sri.Jaishankar V.Nair, submitted that, pending this

lis, the entire claim of his client has been met and honoured by the

Kerala Transport Development Finance Corporation Limited

(KTDFC) and, therefore, that no further order is being pressed in

this writ petition.

This writ petition is, therefore, closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm

APPENDIX OF WP(C) 31874/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.70035 DATED 31.10.2022 Exhibit P2 TRUE COPY OF THE LETTER DATED 29.06.2023 TO THE 1ST RESPONDENT Exhibit P3 TRUE COPY OF THE EMAIL DATED 17.08.2023 WITH FDR NO. 700034 & 700035 IN THE NAME OF THE DWARKADHISH COMMERCIAL CO HUF MATURITY DATED 04.08.2023 Exhibit P4 TRUE COPY OF THE LETTER DATED 17.08.2023 TO THE 2ND RESPONDENT SENT BY THE PETITIONER

RESPONDENTS' EXHIBITS : NIL.

 
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