Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S Indusind Bank Ltd vs Mrs. Foumya
2023 Latest Caselaw 13302 Ker

Citation : 2023 Latest Caselaw 13302 Ker
Judgement Date : 15 December, 2023

Kerala High Court

M/S Indusind Bank Ltd vs Mrs. Foumya on 15 December, 2023

Author: P.Somarajan

Bench: P.Somarajan

OP(C) No.278/2023                                1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE P.SOMARAJAN
             Friday, the 15th day of December 2023 / 24th Agrahayana, 1945
                                 OP(C) NO. 278 OF 2023

               EP 622/2020 OF ADDITIONAL DISTRICT COURT- VIII, ERNAKULAM

   PETITIONER/ DECREE HOLDER IN E.P NO. 622/2020 ON THE FILES OF ADDL. DISTRICT
   JUDGE- VIII, ERNAKULAM:

          M/S INDUSIND BANK LTD, HAVING ITS REGD. OFFICE AT 2401, GENERAL
          THIMMAYYA ROAD, CANTONMENT, PUNE-411001, HAVING OFFICE AT
          RAMABHAVAN, NO.XXVI, NEAR PARUTHELIPPALAM, TOLL JUNCTION, EDAPPALLY,
          KOCHI-682024, REPRESENTED BY ITS AUTHORISED OFFICER SHRI
          SREERAJ.A.S, AGED 38 YEARS, S/O A.K.SASIDHARAN, ARUKANDATHIL HOUSE,
          ELAMAKKARA.P.O., ELAMAKKARA VILLAGE, KANAYANNUR TALUK, ERNAKULAM,
          PIN - 682026

   RESPONDENTS/ JUDGMENT DEBTORS IN EP NO. 622/2020 ON THE FILES OF ADDL.
   DISTRICT COURT, ERNAKULAM:

       1. MRS. FOUMYA, AGED 26 YEARS, W/O SHANAVAS, KURIYAKKA
          HOUSE, PALLURUTHY P.O, NEAR AJ HALL, COURT, ERNAKULAM, KERALA, PIN -
          682 006.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 622/2020 on the files of Addl. District
   Judge- VIII, Ernakulam, which is filed for executing the Award No. EVB/
   IBL/ (PPD)/ 726/2019 of sole Arbitrator, E. Venketesh Babu which was
   passed in Chennai, till the disposal of the Original Petition (Civil), in
   the interest of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   15.11.2023 and upon hearing the arguments of Sri. VARGHESE C.KURIAKOSE,
   Advocate for the petitioner, the court passed the following:

                                          O R D E R

Interim order is extended by three weeks.

Sd/- P.SOMARAJAN, JUDGE

15-12-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter