Kerala High Court
The Chairman And Managing Trustee, ... vs Fee Regulatory Committee For Medical ... on 15 December, 2023
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
WP(C) NO. 27019 OF 2021
PETITIONERS:
1 THE CHAIRMAN AND MANAGING TRUSTEE,
NEHRU COLLEGE OF EDUACATIONAL AND
CHARITABLE TRUST, NILA GARDEN, PAMPADY.
2 THE PRINCIPAL, P.K.DAS INSTITUTE OF MEDICAL
SCIENCES, VANIYAMKULAM, PALAKKAD DISTRICT,
KERALA STATE, PIN-679522.
BY ADVS.
GEORGE JACOB (JOSE)
ROSHAN JACOB MUNDACKAL
RESPONDENT/S:
1 FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA,
PRASANTHI BUILDINGS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA, PIN-695039,
REPRESENTED BY ITS CHAIRMAN.
2 THE STATE OF KERALA
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001,
REPRESENTED BY THE SECRETARY.
ADDL.3 ADITYA SABU,
AGED 23 YEARS, S/O. MR. SABU KUMAR S.R.,
C5, VIKAS BHAVAN, POLICE QUARTERS,
VIKAS BHAVAN P.O., PMG,
THIRUVANANTHAPURAM-695033.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
2
ADDL.4 VYSHNAV R.L.,
AGED 21 YEARS
S/O. RAMAKRISHNAN K.P., KUTTIAPURATH HOUSE,
ARIKKULAM P.O., KOYILANDY, KOZHIKODE.
ADDL.5 SANJAY BABU,
AGED 20 YEARS
S/O. SMITHA SUREH BABU, KARIPPAARAMBIL HOUSE,
THOYYAM, EDAPAL, MALAPPURAM P.O., PIN-679576.
ADDL.6 ABINAV A.,
AGED 19 YEARS
S/O. ANIL KUMAR A., NANDHANAM HOUSE, VALUVANGAL
SOUTH P.O., PANDIKKAD, MALAPPURAM.
ADDL.7 ANANTH KRISHNAN M.,
AGED 21 YEARS
S/O. R. MOHANAKRISHNAN, SHIVAAREM KRWA 70,
TC 10/1862(2) KAVALOOR LANE, MANCHADIMOODY,
THIRUVANANTHAPURAM, KERALA-695013.
ADDL.8 AKASH A.S.,
AGED 21 YEARS
S/O. SREELATHA S.R., SREEBHADRA THALAYAL,
BALAAMAPURAM P.O., THIRUVANANTHAPURAM-695501.
ADDL.9 GOKUL KRISHNA D.S.,
AGED 21 YEARS
S/O. SAL LEKSHARY, KRISHNA KALACAM,
PADINAJTTUMUKK, CHITTATUMUKKU P.O.,
THIRUVANANTHAPURAM.
ADDL.10 ABHIJITH SIVAN,
AGED 21 YEARS
S/O. SIVARAMAN V., POURNAMI, SOORANAD NORTH,
ANAYADI P.O., KOLLAM, KERLALA.
ADDL.11 AKSHAY KUMAR JEEVAN,
AGED 21 YEARS
S/O. JEEVAN KUMAR, GEETANJALI, THARAYIL,
WEST OF BELIEVER CHURCH SCHOOL, SOUTH ARYAD,
AVALOOKKUNNU P.O., ALAPPUZHA-688006.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
3
ADDL.12 MUHAMMED SHEBINSHA S.,
AGED 21 YEARS
S/O. SHEEBA, SHERIEG MANZIL, NEDIYAZHIKAN,
ERAVIPURAM P.O., KOLLAM, KTN-264 A.
ADDL.13 AJAY KRISHNA G.,
AGED 20 YEARS
S/O. GOPALAKRISHNAN R., AJAY NIVAS,
SANATHANAM WARD, ALAPPUZHA -688001.
ADDL.14 TIMOTHY SAM BRIGHT,
AGED 19 YEARS
S/O. BRIGHT SAM, 42/5, TOP FLOOR TAT SARAI
MALVIYA NAGAR, NEW DELHI-17.
ADDL.15 ABHIRAMI SHAJI,
AGED 21 YEARS
D/O. SHAJI ANTONEY, KANIYODIKEL HOUSE,
KIZHAKKAMBALAM P.O., PAZHANGANAD, ERNAKULAM,
KERALA-683562.
ADDL.16 DEVIKA RAJEEV,
AGED 20 YEARS
D/O. A.V. RAJEEV, DEVAGEETHAM, DEVATHIYAL,
THENHIPALAM P.O., MALAPPURAM -673636.
ADDL.17 HARIPRIYA V.,
AGED 21 YEARS
D/O. BALAKRISHNAN N., LAKSHMI, 8TH MILE,
THENUR P.O., PARLI, PALAKKAD.
ADDL.18 BASIM HABEEB,
AGED 21 YEARS
S/O. HABEEB M., POOTHAKKUZHH, PADINJATTATHIL,
KAMPALADY, PORUVAZHY P.O., KOLLAM-690520.
ADDL.19 KAMALA S. NAIR,
AGED 20 YEARS
D/O. SUBHASH CHANDRAN, F3 KOVILAKAM APARTMENTS,
CHINMAYA MISSION ROAD, THRIPPUNITHURA,
ERNAKULAM.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
4
ADDL.20 DEVIKA C. LAL,
AGED 20 YEARS
D/O. SREEKALA CHANDRALAL, THYKKATTU OPP.
PONEKKARA CHURCH AIMS P.O., KOCHI-682041.
ADDL.21 NIKHIL K. ANIL,
AGED 21 YEARS
S/O. ANILKUMAR K.M., KIZHAKOOT HOUSE,
ERUMAPETTY P.O., WADAKKANCHERY,
THRISSUR-680584.
ADDL.22 ABHIRAMI CHERIYAMVEETTK,
AGED 21 YEARS
D/O. CHANDRASEKHARAN NAIR C.V., ANANWAYAM E.K.
PADI, KANNAMANGALAM P.O., VENGARA, MALAPPURAM,
KERALA-676304.
ADDL.23 KRISHNA SAJEEVAN,
AGED 20 YEARS
S/O. V.N. SAJEEVAN, SREERAGAM HOUSE, AISWARYA
NAGAR, THRIKKARIYOOR P.O., KOTHAMANGALAM,
ERNAKULAM-686692.
ADDL.24 NANDANA PRADEEP,
AGED 20 YEARS
D/O. N.PRADEEP, NANDANAM HOUSE, AGINAMPADAM,
NENMARA, PALAKKAD-678508.
ADDL.25 ATHIRA C.K.,
AGED 21 YEARS
D/O. JITHA SURESH, KAYALUMPALLATH HOUSE,
EDAPPAL, UDHINIKKARA -679576.
ADDL.26 VARSHA CHANDRAN,
AGED 21 YEARS
D/O. S. JAYACHANDRAN, UTHRADAM HOUSE,
SIVAJIPURAM, MACHEL P.O., MALAYINKEEZHU,
TRIVANDRUM.
ADDL.27 C. THEERTHA CHANDRAN,
AGED 19 YEARS
D/O. K. CHANDRAN, SIVAPURAM HOUSE, AZHIKODE,
KANNUR-670009.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
5
ADDL.28 JASEENA H.,
AGED 21 YEARS
D/O. NIZARUDEEN M., SMS MANZIL HOUSE,
COLLEGE ROAD, VOLICODE, NEDUMANGAD P.O.,
THIRUVANANTHAPURAM-695541.
ADDL.29 SONA N.,
AGED 21 YEARS
D/O. NISHA S., SONAVILLA HOUSE, THAMARAKULAM
P.O., ALAPPUZHA.
ADDL.30 MANJIMA M.A.,
AGED 20 YEARS
D/O. R.ASOK KUMAR, GAYATHRI HOUSE, BACKSIDE OF
TEMPLE AUDITORIUM ROAD, VELLANAD,
THIRUVANANTHAPURAM.
ADDL.31 MEGHANA K.,
AGED 20 YEARS
D/O. RAMACHANDRAN K., KAIKULANGARA HOUSE,
KIZHAKE VARIYAM, KADANGODE P.O., THRISSUR-
680584.
ADDL.32 SANDRA R.P.,
AGED 19 YEARS
D/O. K. PRAVEEN, SAROJAVILASAM HOUSE, KOTTACKAL,
KOTTACKAL P.O., PERUMKADAVILA (VIA),
THIRUVANANTHAPURAM, KERALA-695124.
ADDL.33 AISWARYA U.,
AGED 20 YEARS
D/O. P.R. UNNIKRISHNAPILLAI, LALITHALAYAM HOUSE,
VAZHIYAMBALAM, KARUVATTA, ALAPPUZHA.
ADDL.34 NAVAMI V. NAIR,
AGED 20 YEARS
D/O. GEETHA DEVI V.K., NAVAGEETHAM HOUSE,
PODIYADI P.O., THIRUVALLA, PATHANAMTHITTA-
689110.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
6
ADDL.35 AKSHARA A. PRABHU,
AGED 22 YEARS
D/O. ANIL K. PRABHU, PUTHUPPALLY KUNNEL HOUSE,
VAZHOOR P.O., KODUNGOOR, KOTTAYAM-686504.
ADDL.36 THEJEL K.G.,
AGED 20 YEARS
S/O. SWAPNA M.G., KIZHAKKEVEEDU HOUSE,
VEMBILLY P.O., ERNAKULAM-683565.
ADDL.37 KRISHANAPRIYA C.,
AGED 20 YEARS
D/O. JAYAKUMAR C., CHANGARANGATH HOUSE,
KRISHNA GARDENS, AMALA NAGAR P.O.,
THRISSUR-680555.
ADDL.38 LINDA MOL K.K.,
AGED 20 YEARS
KUNJU K.P., KUNNATHA HOUSE, RAYAMANGALAM P.O.,
KURUPPAMPADY, ERNAKULAM-683545.
ADDL.39 ANJALI T.S.,
AGED 21 YEARS
D/O. SURESHKUMAR T., THUDISSERI HOUSE, NEDUVA
P.O., PARAPPANANGADI, MALAPPURAM-676303.
ADDL.40 ANGELA MARY D'SILVA,
AGED 20 YEARS
D/O. MINI JAMES, OLIPARAMBIL HOUSE, THOPPIL,
VAZHAKKALA, THRIKKAKARA P.O., ERNAKULAM.
ADDL.41 MALAVIKA C. RAJESH,
AGED 19 YEARS
D/O. RAJESH C.N., CHEPPALA HOUSE,
KOMATH LANE, PALARIVATTOM, ERNAKULAM-682025.
ADDL.42 ANAGHA A.,
AGED 22 YEARS
D/O. ASWANI KUMAR, ASWANI BHAVAN HOUSE,
KOLANNOOR, EZHUKONE P.O., KOLLAM-691505.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
7
ADDL.43 NANDANA S. NAIR,
AGED 18 YEARS
D/O. SANTHOSH KUMAR S., THANAL HOUSE, CSM NAGAR
-47(1), CSM NAGAR, EDAPPAZHANJI, SASTHAMANGALAM
P.O., THIRUVANANTHAPURAM.
ADDL.44 ANAGHA BALAKRISHNAN,
AGED 21 YEARS
D/O. A.R. BALAKRISHNAN, PARAKODE P.O.,
ADOOR, PATHANAMTHITTA.
ADDL.45 DHANYA RAJ R.,
AGED 23 YEARS
D/O. RAJU A., VRIKSHA VILASAM THOPPU,
VANDANAM P.O., ALAPPUZHA, KERALA-688005.
ADDL.46 ABHIRAMI A.,
AGED 21 YEARS
D/O. ANIL KUMAR G., ABHIRAMAM HOUSE,
KOTTIYAM P.O., KOLLAM, KERALA-691571.
ADDL.47 FATHIMA LIYANA T.P.,
AGED 21 YEARS
D/O. KALEELURAHEEM K.V., K.V. HOUSE, KOTTA ROAD,
ESWARAMANGALAM P.O., MALAPPURAM, KERALA.
ADDL.48 FIDHA SALEEM M.P.,
AGED 19 YEARS
D/O. SALEEM M.P., JUMNAS HOUSE, NEAR PRMKHSS,
THUVAKUNNU P.O., KOLAVALLUR, THALASSERY, KANNUR-
670693.
ADDL.49 ANJALY R.,
AGED 20 YEARS
D/O. RAMACHANDRAN K.S., KAIPPILLIL HOUSE,
RAYAMANGALAM P.O., KURUPPAMPADY.
ADDL.50 ADITYA BALAN U.,
AGED 24 YEARS
S/O. UDAYA BALAN, KIZHAKKETHAYIL HOUSE,
KALAVOOR P.O., ALAPPUZHA-688522.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
8
ADDL.51 AGNAJ NITHYANANDAN,
AGED 21 YEARS
S/O. A. NITHYANANDAN, KOMATHKARAKANDIYIL,
NITHANANDAN HOUSE, KOYILANDY, KOZHIKODE-673305.
ADDL.52 E. SANKAR MOHAN,
AGED 20 YEARS
S/O. MOHANAN, LAKSHMI NIVAS HOUSE,
KADAMAMAM P.O., MANKADA.
ADDL.53 NESIL FATHIMA,
D/O. MUHAMMED ALI, PALATTUKANDY HOUSE,
THIRUVALLUR P.O., VADAKARA, KOZHIKODE-673541.
(ADDITIONAL R3 TO R53 ARE IMPLEADED AS PER ORDER
DATED 21/12/2021 IN IA 1/2021 IN WPC NO.
27019/2021)
BY ADVS.
SMT.MARY BENJEMIN, SC,
SRI.P.G.PRAMOD, GOVERNMENT PLEADER
RAJIT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.12.2023, ALONG WITH WP(C).27022/2021 &
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
1945
WP(C) NO. 27022 OF 2021
PETITIONER/S:
1 THE CHAIRMAN AND MANAGING TRUSTEE, NEHRU
COLLEGE OF EDUACATIONAL AND CHARITABLE TRUST
NEHRU COLLEGE OF EDUCATIONAL AND CHARITABLE
TRUST, NILA GARDEN, PAMPADY.
2 THE PRINCIPAL
P.K.DAS INSTITUTE OF MEDICAL SCIENCES,
VANIYAMKULAM, PALAKKAD DISTRICT, KERALA STATE,
PIN - 679 522.
BY ADVS.
GEORGE JACOB (JOSE)
ROSHAN JACOB MUNDACKAL
RESPONDENT/S:
1 FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION
IN KERALA
PRASANTHI BUILDINGS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA STATE, PIN - 695
039, REPRESENTED BY ITS CHAIRMAN.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
10
2 THE STATE OF KERALA
HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001,
REPRESENTED BY THE SECRETARY.
3 LECHU S. PRIYA
D/O. SUNIMON K.S, KANIYAMPARAMBIL HOUSE,
MUHAMMA P.O, ALAPPUZHA
4 ASHLY SUBHASH CHANDRAN
D/O. SUBASH CHANDRAN, REETHA NIVAS,
PALLIKKULAM, CHIRAKKAL P.O KANNUR - 670011
5 DEEPIKA K. DANTEES
D/O DANTEES K.P, DEVADEEPAM, KORANI P.O ,
THIRUVANANTHAPURAM- 695104.
6 ABHIRAM T
S/O P. GOVINDAN NAMBOODHIRIR, MADORAKKAD
THEKKILLAM, HARIPURAM P.O, KASARAGOD-671531.
7 ANAGHA P.K
D/O. SATHEESAN P.K, PARANIRAKUZHIYIL HOUSE,
CHEMBRA.P.O., PATTAMBI, PALAKKAD - 679304
8 SANGAMITHRA H.S.
D/O HARIDAS, VAYOTH HOUSE, PALLIKKARA P.O,
PAYYOLI, KOZHIKODU -679304.
9 SOORYA J
D/O. NARENDRAN J, JAYAMANDIRAM, EDAPPALAM P.O,
PATTAMBI, PALAKKAD - 679308.
10 CHANDANA G. SANTHOSH
D/O. SANTHOSH P.N, 3 STAR APARTMENTS, DON BOSCO
ROAD, VADUTHAL P.O, ERNAKULAM, KOCHI - 682023.
11 AJAY.B.PILLAI.
S/O. BINDU PILLAI, PULIPRA HOUSE, MANNADI P.O,
ADOOR, PATHANAMTHITTA - 691530
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
11
12 ADITHYA MOHAN M
D/O. MOHANAN, MEKKADATH HOUSE, PULAMANTHOLE
P.O, MALAPPURAM - 679323.
13 ANJANA SOPANAM PRABHA
D/O. PRABHA M.K, SOPANAM, EDATHITTA P.O,
PATHANAMTHITTA- 691555.
14 PARVATHY BOSE
D/O. SUBHASH CHANDRA BOSE B, PADMALAYAM,
KIZHUVILLAM P.O, ATTINGAL, THIRUVANANTHAPURAM -
695104.
15 NINA PRAVEEN
SHAMSUDHEEN, AYSHAS, PAYYOLI P.O, KOZHIKODU -
673522.
16 NIKITHA SATHEESH
D/O.SATHEESH KUMAR C.R, SNRA, SREELAKOM,
MUKKOLAKKAL P.O, THIRUVANANTHAPURAM - 695043.
17 ASMA SHIRIN M
D/O.ABDUL LATHEEF M, MACHINGAL HOUSE,
MUNDAPPALLAM, KONDOTTI P.O, MALAPPURAM - 673638.
18 AMINA SHUKKOOR S
D/O. ABDUL SHUKKOOR, AMEEN MANZIL, KANIYAPURAM
P.O, THIRUVANANTHAPURAM - 695301.
19 ARYA ANN SAJI
D/O. JIBI SAJI, MANCHAKUZHIYIL HOUSE, VENGOOR
P.O, ERNAKULAM - 683546.
20 GOUTHAM G. NAIR
S/O. CHITHRA, GOKULAM, CHIRATHALA, PEYAD P.O,
THIRUVANANTHAPURAM - 695573.
21 EMIL BENOY
S/O. BINOY M JOSEPH, MUDIYATHA HOUSE, P.O,
VADAYAMPADY, ERNAKULAM - 682308.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
12
22 VISHNU KURUP
S/O. SUJA UNNI, KARIKKAKATHIL HOUSE, VETTIYARA
P.O, THIRUVANANTHAPURAM, PIN - 695603.
23 ARAVIND R
S/O. M.K.RAJASEKHARAN NAIR, SREENILAYAM,
THODANAL P.O, KOTTAYAM, PIN - 686573.
24 IVANA SONAL MENACHERY
D/O.SHERIN, MENACHERY HOUSE, 4TH STONE,
PARAKKAD, ARIMPUR P.O, THRISSUR, PIN - 680620.
25 METTILDA JAMES
D/O. JAMES V.P, MOOKAMBIKA APARTMENTS,
PALLIKKUNNU P.O, KANNUR - 670004.
26 PARVATHY MOHAN
D/O. K. CHANDRAMOHAN NAIR, SREERENGAM,
POVATTUR, MAVADY P.O, KOLLAM - 691507.
27 HANARANIYA YOONUS
D/O. FAIROOSA YOONUS, NAJATH MANZIL, KOYILANDI
P.O, KOZHIKODU - 673305.
28 AKHILA SUBHIRAJ
D/O. SUBHIRAJ SIVASANKARAN, MULLUVILLA HOUSE,
PULLANIKODU P.O., VARKALA, THIRUVANANTHAPURAM -
695311.
29 DEVISREE
D/O. SHEEBHA DEVARAJAN, SANKARA SADANAM,
KALLIYOOR P.O, THIRUVANANATHAPURAM, PIN -
695042.
30 SHEHANA S
D/O. YUNUS S, THIRUMANGALATH VADAKKU, ANAYADI
P.O, KOLLAM - 690561
31 AMAL KRISHNA PULIMUTTATH UNNI
S/O. P S UNNI, PULIMUTTATH HOUSE, RSAC ROAD,
HOUSE NO. 2F87-A, VYTTILA - 682019.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
13
32 REZWAN K
S/O. RAFEEQUE K, KAYAKKOOL HOUSE, IRIKKUR P.O,
KANNUR - 670593.
33 FATHIMA SAFOORA M.C
D/O. MUHAMMED SHEREEF, M.C. HOUSE, OTHUKKUNGAL
P.O, MALAPPURAM - 676528.
34 G.ANANTHAPADMANABHAN
S/O. JINUMON B THUMBAMKUZHIYIL HOUSE, POOVARANI
P.O, KOTTAYAM, PIN - 686577.
35 ATHMAJ MURALI
S/O. MURALEETHARAN, PARAKKAL HOUSE, ERATTUKULAM
P.O, PALAKKAD, PIN- 678682.
36 FATHIMA FIDA
D/O HASSAN, ARANGATH PARAMBIL HOUSE,
CHIRAMANANGAD P.O, PANNITHADAM.
37 SREEJALEKSHMI M
D/O R.MADHUSOODANAN, SREEVIHAR, KALLIMEL PO,
MAVELIKARA, ALAPPUZHA PIN - 690509.
38 ASH CHANDRAN ASHA
S/O CHANDRAN RAJAN, MANAMPUZHA HOUSE,
ALUMKADAVU PO, KARUNAGAPPALLY, KOLLAM - 690573.
39 NAVAMI AJITH
D/O AJITHKUMAR.T, THIRUVONAM, NSP NAGAR, HOUSE
NO.142, KESAVADASAPURAM, PATTOM,
THIRUVANANTHAPURAM 695004.
40 ANANYA NAIR M
D/O JAYAKUMAR.U, ANANDAM, PAZHAVEEDU PO,
ALAPPUZHA.
41 SWATI KRISHNA
D/O S GOPALAKRISHNA PILLAI, SREEDHAR VILLA,
THOTTAPPALY PO, AMBALAPPUZHA, ALAPPUZHA.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
14
42 INDHU ASHA GOPAN
D/O GOPAKUMARAN ACHARI B, POOMEKHALA, ARSHA
NAGAR IH, RAMANKULANGARA, KAVANAD PO, KOLLAM -
691003.
43 CALWIN S KOILPARAMBIL
S/O SUDHEEP OOMMEN, KOILPARAMBIL, ARTHUNKAL PO,
CHERTHALA, ALAPPUZHA - 688530.
44 ASWATHY A
D/O ASOKAN K, THEKKE KATTOOR HOUSE, EVOOR
SOUTH, RAMAPURAM, KAYAMKULAM, ALAPPUZHA -
690508.
45 NIVEDITA M
D/O KANNAN C,C., NIVEDA, SRI.SATHYA SAI
ENCLAVE, PUTHUR PO, PALAKKAD - 678001
46 RUGMA SHEEJA PILLAI
D/O BABU PILLAI, KARTHIKA, PATHIYOORKALA,
KEERICKAD PO, ALAPPUZHA - 690508.
47 FAIZA THAZNI P
D/O RAHEEMA, PULATHARA HOUSE, PALLIKURUP PO,
MANNARKAD, PALAKKAD 678582.
48 NIVYA SURESH
D/O SURESH KUMAR T.S., AYANAM, JANAKEEYA NAGAR
4 A , PATTATHANAM PO, KOLLAM - 21.
49 LAKSHMI MURALI
D/O MUJRALI MADHAVAN P, SREENIDHI, LBSRA 73,
THIRUVANKULAM, ERNAKULAM - 682305.
50 ADARSH C RAJITH
S/O RAJITH C, PULARI, PARUDUR PO, PALAKKAD.
51 CHANDANA ANILKUMAR
D/O ANILKUMAR, MANIVEENA, NEAR CHEMPOTTU
TEMPLE, KOTTIYAM PO, KOLLAM.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
15
52 ALAKA BENOY
D/O BENOY KUMAR KN, PUTHENEDATHIL HOUSE,
KOOTHALI PO, PERAMBRA, KOZHIKKODE.
53 SIVANI S
D/O S.SAJEEV, AISHWARYA KGRWA - 123, KILLIYAR
GARDENS, PIPINMOODU, PEROORKADA (P.O.),
THIRUVANANTHAPURAM 695005.
54 JIGNA S SIMON
D/O C SIMON, HOLY FAMILY HOUSE, THANPONNANKAL,
SMITHA COLLEGE ROAD, KANJIRAMKULAM,
THIRUVANANTHAPURAM - 695524.
55 NANDHANA S NAIR
D/O SADASIVAN PILLAI, MULLAKKAL HOUSE,
KANCHIYAR (PO), IDUKKI - 685511.(ADDITIONAL
RESPONDENTS 3 TO 55 ARE IMPLEADED AS PER ORDER
DATED 05.04.2023 IN I.A.1/2023 IN
WP(C)27022/2021.
BY ADVS.
SRI.P.G.PRAMOD, GOVERNMENT PLEADER
M.A.ASIF
THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 15.12.2023, ALONG WITH
WP(C).27019/2021 & CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
WP(C) NO. 4732 OF 2022
PETITIONERS:
1 THE CHAIRMAN AND MANAGING TRUSTEE
NEHRU COLLEGE OF EDUCATIONAL AND CHARITABLE TRUST,
NILA GARDEN, PAMPADY, THIRUVIWAMALA, TRISSUR,
KERALA STATE, PIN-680 588
2 THE PRINCIPAL
P.K.DAS INSTITUTE OF MEDICAL SCIENCES,
VANIYAMKULAM, PALAKKAD DISTRICT,
KERALA STATE,PIN-679 522
BY ADVS.
GEORGE JACOB (JOSE)
AJU GEORGE JACOB
ROSHAN JACOB MUNDACKAL
RESPONDENT/S:
1 FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
PRASANTHI BUILDINGS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA STATE,PIN-695 039,
REPRESENTED BY ITS CHAIRMAN
2 THE COMMISSIONER OF ENTRANCE EXAMINATIONS,
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM-695 001
BY ADVS.
ADVOCATE GENERAL OFFICE KERALA
SRI.P.G.PRAMOD, GOVERNMENT PLEADER(GP-50)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, ALONG WITH WP(C).27022/2021 & CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
WP(C) NO. 33757 OF 2023
PETITIONERS:
1 LECHU S. PRIYA
AGED 23 YEARS
D/O. SUNIMON K.S, KANIYAMPARAMBIL HOUSE,
MUHAMMA P.O, ALAPPUZHA, PIN - 688525
2 ASHLY SUBASH CHANDRAN
AGED 22 YEARS
D/O. SUBASH CHANDRAN, REETHA NIVAS,
PALLIKKULAM, CHIRAKKAL P.O, KANNUR, PIN - 670011
3 DEEPIKA K. DANTEES
AGED 22 YEARS
D/O. DANTEES K.P, DEVADEEPAM, KORANI P.O,
THIRUVANANTHAPURAM, PIN - 695104
4 ABHIRAM T
AGED 23 YEARS
S/O. P. GOVINDAN NAMBOODHIRI, MADORAKKAD
THEKKILLAM, HARIPURAM P.O, KASARAGOD, PIN -
671531
5 ANAGHA P.K
AGED 23 YEARS
D/O. SATHEESAN P.K, PARANIRAKUZHIYILHOUSE,
CHEMBRA P.O, PATTAMBI, PALAKKAD, PIN - 679304
6 SANGAMITHRA H.S
AGED 22 YEARS
D/O. HARIDAS, VAYOTH HOUSE, PALLIKKARA P.O,
PAYYOLI, KOZHIKODU, PIN - 673522
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
18
7 SOORYA J
AGED 22 YEARS
D/O. NARENDRAN J, JAYAMANDIRAM, EDAPPALAM P.O,
PATTAMBI, PALAKKAD, PIN - 679308
8 CHANDANA G. SANTHOSH
AGED 23 YEARS
D/O. SANTHOSH P.N, 3 STAR APARTMENTS,
DON BOSCO ROAD, VADUTHALA P.O, ERNAKULAM,
KOCHI, PIN - 682023
9 AJAY.B.PILLAI
AGED 23 YEARS
S/O. BINDU PILLAI, PULIPRA HOUSE,
MANNADI P.O, ADOOR,
PATHANAMTHITTA, PIN - 691530
10 ADITHYA MOHAN M
AGED 23 YEARS
D/O. MOHANAN, MEKKADATH HOUSE, PULAMANTHOLE
P.O, MALAPPURAM, PIN - 679323
11 ANJANA SOPANAM PRABHA
AGED 23 YEARS
D/O. PRABHA M.K, SOPANAM, EDATHITTA P.O,
PATHANAMTHITTA, PIN - 691555
12 PARVATHY BOSE
AGED 22 YEARS
D/O. SUBHASH CHANDRA BOSE B, PADMALAYAM,
KIZHUVILLAM P.O, ATTINGAL, THIRUVANANTHAPURAM,
PIN - 695104
13 NINA PRAVEEN
AGED 21 YEARS
D/O. SHAMSUDHEEN, AYSHAS, PAYYOLI P.O,
KOZHIKODU, PIN - 673522
14 NIKITHA SATHEESH
AGED 22 YEARS
D/O. SATHEESH KUMAR C.R, SNRA, SREELAKOM,
MUKKOLAKKAL P.O, THIRUVANANTHAPURAM, PIN -
695043
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
19
15 ASMA SHIRIN M
AGED 25 YEARS
D/O. ABDUL LATHEEF M, MACHINGAL HOUSE,
MUNDAPPALLAM, KONDOTTI P.O, MALAPPURAM, PIN -
673638
16 AMINA SHUKKOOR S
AGED 24 YEARS
D/O. ABDUL SHUKKOOR, AMEEN MANZIL, KANIYAPURAM
P.O, THIRUVANANTHAPURAM, PIN - 695301
17 ARYA ANN SAJI
AGED 21 YEARS
D/O. JIBI SAJI, MANCHAKUZHIYIL HOUSE,
VENGOOR P.O, ERNAKULAM, PIN - 683546
18 GOUTHAM G. NAIR
AGED 21 YEARS
S/O. CHITRA, GOKULAM, CHIRATHALA, PEYAD P.O,
THIRUVANANTHAPURAM, PIN - 695573
19 EMIL BENOY
AGED 22 YEARS
S/O. BINOY M JOSEPH, MUDIYATHA HOUSE,
P.O,VADAYAMPADY, ERNAKULAM, PIN - 682308
20 VISHNU KURUP
AGED 22 YEARS
S/O. SUJA UNNI, KARIKKAKATHIL HOUSE,
VETTIYARA P.O, THIRUVANANTHAPURAM, PIN - 695603
21 ARAVIND R
AGED 23 YEARS
S/O. M.K.RAJASEKHARAN NAIR, SREENILAYAM,
THODANAL P.O, KOTTAYAM, PIN - 686573
22 IVANA SONAL MENACHERY
AGED 21 YEARS
D/O. SHERIN, MENACHERY HOUSE, 4TH STONE,
PARAKKAD, ARIMPUR P.O, THRISSUR, PIN - 680620
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
20
23 METTILDA JAMES
AGED 22 YEARS
D/O. JAMES V.P, MOOKAMBIKA APARTMENTS,
PALLIKKUNNU P.O, KANNUR, PIN - 670004
24 PARVATHY MOHAN
AGED 23 YEARS
D/O. K. CHANDRAMOHAN NAIR, SREERENGAM,
POVATTUR, MAVADY P.O, KOLLAM, PIN - 691507
25 HANARANIYA YOONUS
AGED 22 YEARS
D/O. FAIROOSA YOONUS, NAJATH MANZIL,
KOYILANDI P.O, KOZHIKODU, PIN - 673305
26 AKHILA SUBHIRAJ
AGED 22 YEARS
D/O. SUBHIRAJ SIVASANKARAN,
MULLUVILLA HOUSE, PULLANIKODU P.O.,
VARKALA, THIRUVANANTHAPURAM, PIN - 695311
27 DEVISREE
AGED 22 YEARS
D/O. SHEEBHA DEVARAJAN, SANKARA SADANAM,
KALLIYOOR P.O, THIRUVANANTHAPURAM, PIN - 695042
28 SHEHANA S
AGED 21 YEARS
D/O. YUNUS S, THIRUMANGALATH VADAKKU,
ANAYADI P.O, KOLLAM, PIN - 690561
29 AMAL KRISHNA PULIMUTTATH UNNI
AGED 24 YEARS
S/O. P S UNNI, PULIMUTTATH HOUSE, RSAC ROAD,
HOUSE NO.287-A, VYTTILA, PIN - 682019
30 REZWAN K
AGED 22 YEARS
S/O. RAFEEQUE K, KAYAKKOOL HOUSE,
IRIKKUR P.O, KANNUR, PIN - 670593
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
21
31 FATHIMA SAFOORA M.C
AGED 23 YEARS
D/O. MUHAMMED SHEREEF, M.C. HOUSE,
OTHUKKUNGAL P.O, MALAPPURAM, PIN - 676528
32 G.ANANTHAPADMANABHAN
AGED 22 YEARS
S/O. JINUMON B, THUMBAMKUZHIYIL HOUSE,
POOVARANI P.O, KOTTAYAM, PIN - 686577
33 ATHMAJ MURALI
AGED 22 YEARS
S/O. MURALEETHARAN, PARAKKAL HOUSE,
ERATTUKULAM P.O, PALAKKAD, PIN - 678682
34 FATHIMA FIDA
AGED 22 YEARS
D/O HASSAN, ARANGATH PARAMBIL HOUSE,
CHIRAMANANGAD PO, PANNITHADAM
35 SREEJALEKSHMI M
AGED 24 YEARS
D/O R.MADHUSOODANAN, SREEVIHAR, KALLIMEL PO,
MAVELIKARA, ALAPPUZHA, PIN - 690509
36 ASH CHANDRAN ASHA
AGED 24 YEARS
S/O CHANDRAN RAJAN, MANAMPUZHA HOUSE,
ALUMKADAVU PO, KARUNAGAPPALLY,
KOLLAM, PIN - 690573
37 NAVAMI AJITH
AGED 22 YEARS
D/O AJITHKUMAR.T, THIRUVONAM, NSP NAGAR,
HOUSE NO.142, KESAVADASAPURAM, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
38 ANANYA NAIR M
AGED 23 YEARS
D/O JAYAKUMAR.U, ANANDAM,
PAZHAVEEDU PO, ALAPPUZHA
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
22
39 SWATI KRISHNA
AGED 23 YEARS, D/O S GOPALAKRISHNA PILLAI,
SREEDHAR VILLA, THOTTAPPALLY PO,
AMBALAPPUZHA, ALAPPUZHA
40 INDU ASHA GOPAN
AGED 23 YEARS, D/O GOPAKUMARAN ACHARI B,
POOMEKHALA, ARSHA NAGAR IH, RAMANKULANGARA,
KAVANAD PO, KOLLAM, PIN - 691003
41 CALWIN S KOILPARAMBIL
AGED 25 YEARS, S/O SUDHEEP OOMMEN,
KOILPARAMBIL, ARTHUNKAL PO, CHERTHALA,
ALAPPUZHA, PIN - 688530
42 ASWATHY A
AGED 24 YEARS
D/O ASOKAN K, THEKKE KATTOOR HOUSE,
EVOOR SOUTH, RAMAPURAM, KAYAMKULAM,
ALAPPUZHA, PIN - 690508
43 NIVEDITA M
AGED 22 YEARS
D/O KANNAN C.C., NIVEDA, SRI.SATHYA SAI
ENCLAVE, PUTHUR PO, PALAKKAD, PIN - 678001
44 RUGMA SHEEJA PILLAI
AGED 23 YEARS
D/O BABU PILLAI, KARTHIKA, PATHIYOORKALA,
KEERICKAD PO, ALAPPUZHA, PIN - 690508
45 FAIZA THAZNI P
AGED 23 YEARS
D/O RAHEEMA, PULATHARA HOUSE, PALLIKURUP PO,
MANNARKAD, PALAKKAD, PIN - 678582
46 NIVYA SURESH
AGED 22 YEARS, D/O SURESH KUMAR T.S.,
AYANAM, JANAKEEYA NAGAR 4 A,
PATTATHANAM PO, KOLLAM -21
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
23
47 LAKSHMI MURALI
AGED 23 YEARS
D/O MURALI MADHAVAN P, SREENIDHI, LBSRA 73,
THIRUVANKULAM, ERNAKULAM, PIN - 682305
48 ADARSH C RAJITH
AGED 24 YEARS
S/O RAJITH C, PULARI, PARUDUR PO, PALAKKAD
49 CHANDANA ANILKUMAR
AGED 24 YEARS
D/O ANILKUMAR, MANIVEENA, NEAR CHEMPOTTU
TEMPLE, KOTTIYAM PO, KOLLAM.
50 ALAKA BENOY
AGED 24 YEARS
D/O BENOY KUMAR K N, PUTHENEDATHIL HOUSE,
KOOTHALI PO, PERAMBRA, KOZHIKKODE
51 SIVANI S
AGED 22 YEARS
D/O S.SAJEEV, AISHWARYA KGRWA-123, KILLIYAR
GARDENS, PIPINMOODU, PEROORKADA (P.O),
THIRUVANTHAPURAM, PIN - 695005
52 JIGNA S SIMON
AGED 21 YEARS
D/O C SIMON, HOLY FAMILY HOUSE, THANPONNANKALA,
SMITHA COLLEGE ROAD, KANJIRAMKULAM,
THIRUVANTHAPURAM, PIN - 695524
53 NANDHANA S NAIR
AGED 23 YEARS
D/O SADASIVAN PILLAI, MULLAKKAL HOUSE,
KANCHIYAR (PO), IDUKKI, PIN - 685511
54 AMRITHA KURUP
AGED 23 YEARS
D/O. UNNIKRISHNA KURUP, 'KALABHAM', TC NO.
55/337(6), AMRITHA NAGAR, KAIMANAM,
PAPPANAMCODE P.O., THIRUVANANTHAPURAM, PIN -
695018
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
24
55 PALLAVI SAJU FEEBA
AGED 22 YEARS
FLAT NO. 6A1, ARTECH ROHINI,
THOPPUMMUKKU, VATTIYOORKAVU,
THIRUVANANTHAPURAM, PIN - 695013
56 ARCHANA P
AGED 23 YEARS
D/O. PRASANNA KUMAR, UTHRAM, CKRA - 155,
KARIYAM, SREEKARYAM P.O., THIRUVANANTHAPURAM,
PIN - 695017
BY ADV M.A.ASIF
RESPONDENT/S:
1 THE CHAIRMAN AND MANAGING TRUSTEE
NEHRU COLLEGE OF EDUCATIONAL AND
CHARITABLE TRUST, NILA GARDEN,
PAMPADY, PIN - 680588
2 THE PRINCIPAL
P K DAS INSTITUTE OF MEDICAL SCIENCES,
VANIYAMKULAM, PALAKKAD DISTRICT,
KERALA STATE, PIN - 679522
3 FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
PRASANTHI BUILDINGS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695039
KERALA STATE
REPRESENTED BY ITS CHAIRMAN,
4 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVT.SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
25
BY ADVS.
GEORGE JACOB (JOSE)
ROSHAN JACOB MUNDACKAL(K/000794/2017)
SMT. MARY BENJAMIN, STANDING COUNSEL, R3
THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 15.12.2023, ALONG WITH
WP(C).27022/2021 & CONNECTED CASES,THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
26
JUDGMENT
Dated this the 15th day of December, 2023
Anu Sivaraman, J.
We have heard learned counsel appearing for the petitioners in
W.P(C).Nos.27022 of 2021, 27019 of 2021 and 4732 of 2022 ie., the
Management of the College, at length. We have also heard the learned
Standing Counsel appearing for the Fee Regulatory Committee, the
learned Government Pleader as well the learned counsel appearing for
the petitioners in W.P(C).No.33757 of 2023.
2. It is submitted by the learned counsel for the
petitioners/management of the college that the regulation of the fees
for the year 2019-20, 2021-2022 is not done in accordance with the
provisions of the Kerala Medical Education (Regulation and Control of
Admission to Private Medical Educational Institutions) Act, 2017
(hereinafter referred to as 'the Act') and that the clear directions of the
Apex Court in Modern Dental College and Research Centre v. State
of Madhyapradesh and Others, (2016) 7 SCC 353, has not been
followed in the matter of regulation of fees. It is contended that it is
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
evident from the order itself that there are clear discrepancies in the
regulation of fees to be collected.
3. Learned counsel appearing for the petitioners in W.P(C).
No.33757 of 2023 would contend that the fee in respect of the college
for the year 2017-18 was higher than the fees of most other Medical
Colleges. It is further contended that in the year 2018-19, there was no
admission in the college in question and therefore, the determination of
the fees of Rs.6,64,400/- in respect of the year 2019-20 admission was
incorrect. It is submitted that this aspect had been noticed by the Apex
Court also and that the matter had been remanded for fixation of fee
to the Fee Regulatory Committee. It is thereafter that an amount of
Rs.5,24,100/- was fixed as fee for the year 2019-20 by the Committee.
4. Though the learned standing counsel for the Committee
contends that it was taking note of all the materials produced before the
Committee by the Management, that the fee was fixed as Rs.5,24,100/-
for the year 2019-20, it is contended by the learned counsel for the
petitioner/management that the determination was not in accordance
with the directions of the Apex Court or the modalities for such
fixation as provided in the Act.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
5. Having considered the contentions advanced from all sides
we notice that the counter affidavit filed on behalf of the Fee
Regulatory Committee itself states that there are some discrepancies in
the matter of calculation of depreciation of the building, used by the
hospital, hostels, quarters etc. It is also admitted that interest of loan is
considered together in the absence of value vise investment before the
Fee Reguglatory Committee. In view of the contention advanced on
either side, that there are discrepancies in the matter of regulation of
fees in the order impugned, we are of the opinion that the matter has to
be remanded to the Fee Regulatory Committee for a proper
determination as provided in the Act and in accordance with the
principles laid down by the Apex Court in the binding decisions. The
Fee Regulatory Committee shall take note of all the documents
produced by the Management before it and shall consider the matter
strictly in accordance with the provisions of the Act as well as the
decisions of the Apex Court including Modern Dental College and
Research Centre (supra).
6. Due to the extreme urgency of the matter, we are of the
opinion that the hearing and determination has to be completed at the
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
earliest. The parties agree before us that the Fee Regulatory
Committee shall convene at Ernakulam and the matter shall be posted
for appearance of the Management as well as one of the representatives
of the petitioner in WP(C).33757 of 2023 on 28.12.2023. If further
sittings are found necessary, the Committee shall inform the parties
accordingly. The Committee shall take appropriate steps to see that the
entire proceedings are completed within a period of two months from
the date of receipt of a copy of this judgment.
All other issues with regard to the fees to be paid including fees
to be paid by the petitioners in W.P(C).No.33757 of 2023, shall be
decided by the Committee.
Sd/-
ANU SIVARAMAN,
JUDGE
Sd/-
C. PRATHEEP KUMAR,
JUDGE
sou.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
APPENDIX OF WP(C) 27019/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE FEE PROPOSAL STATEMENT
DATED 13.11.2019 AND SUPPORTING DOCUMENTS
SUBMITTED BY THE PETITIONERS TO THE 1ST
RESPONDENT COMMITTEE.
EXHIBIT P2 TRUE COPY OF THE LETTER DATED 21.1.2020 OF
THE 2ND PETITIONER ADDRESSED TO THE 1ST
RESPONDENT COMMITTEE.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 4.6.2020 OF
THE 2ND PETITIONER ADDRESSED TO THE 1ST
RESPONDENT COMMITTEE.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 4.11.2020 OF
THE COMMITTEE FIXING TUITION FEES FOR ALL
THE PRIVATE MEDICAL COLLEGES FOR 2020-
2021.
EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED
10.3.2021 OF THE COMMITTEE ADDRESSED TO
THE 2ND PETITIONER.
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 17.3.2021 OF
THE 2ND PETITIONER ADDRESSED TO THE
COMMITTEE.
EXHIBIT P7 TRUE COPY OF THE COMMUNICATION DATED
17.4.2021 OF THE COMMITTEE ADDRESSED TO
THE 2ND PETITIONER.
EXHIBIT P8 TRUE COPY OF THE LETTER DATED 22.4.2021 OF
THE 2ND PETITIONER ADDRESSED TO THE
COMMITTEE.
EXHIBIT P9 TRUE COPY OF THE ORDER DATED 9.11.2021
ISSUED BY THE COMMITTEE DETERMINING THE
TUITION FEES OF THE PETITIONER'S MEDICAL
INSTITUTE FOR THE ACADEMIC YEAR 2020-2021.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
EXHIBIT P10 TRUE COPY OF THE ORDER DATED 24.11.2021
ISSUED BY THE COMMITTEE MODIFYING THE
TUITION FEES FIXED BY EXHIBIT P9 OF THE
MBBS COURSE FOR 2020-2021 OF THE MEDICAL
INSTITUTE OF THE PETITIONERS'.
EXHIBIT P11 TRUE COPY OF ORDER DATED 5.11.2020 OF THE
GOVERNMENT OF ANDHRA PRADESH PRESCRIBING
FIXATION OF TUITION FEE OF 2020-2021.
EXHIBIT P12 TRUE COPY OF ORDER OF FEE STRUCTURE FIXED
FOR THE MBBS COURSE OF PRIVATE MEDICAL
COLLEGES IN THE STATE OF KARNATAKA AS
OBTAINED FROM THE WEBSITE.
EXHIBIT P13 TRUE COPIES OF RELEVANT EXTRACT OF THE
ANNEXURES DATED 3.7.2019 AND 22.6.2018
PRESCRIBING THE FEES FIXED FOR THE PRIVATE
MEDICAL COLLEGES OF THE GUJARAT STATE BY
THE FEE REGULATORY COMMITTEE.
EXHIBIT P14 TRUE COPY OF ORDER DATED 3.11.2020 OF THE
FEE REGULATORY COMMITTEE OF GUJARAT STATE
PRESCRIBING THE ADHOC FEES OF A NEWLY
STARTED MEDICAL COLLEGE.
EXHIBIT P15 TRUE COPY OF WEBSITE PUBLICATION OF
YENEPOYA MEDICAL COLLEGE MANGALORE
INDICATING THE COURSE FEE PRESCRIBED FOR
THE ACADEMIC YEAR 2020-2021.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
APPENDIX OF WP(C) 27022/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE FEE PROPOSAL STATEMENT
DATED 12/11/2018 AND SUPPORTING DOCUMENTS
SUBMITTED BY THE PETITIONERS TO THE 1ST
RESPONDENT COMMITTEE on 15.11.2018.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 5.7.2019 OF
THE COMMITTEE ISSUED TO THE MEDICAL
INSTITUTE OF THE PETITIONERS.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 6.7.2019 OF
THE COMMITTEE ISSUED TO THE MEDICAL
INSTITUTE OF THE PETITIONERS.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 4/11/2020 OF
THE COMMITTEE FIXING TUITION FEES FOR ALL
THE PRIVATE MEDICAL COLLEGES FOR 2020-
2021.
EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED
10/3/2021 OF THE COMMITTEE ADDRESSED TO
THE 2ND PETITIONER.
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 17/3/2021 OF
THE 2ND PETITIONER ADDRESSED TO THE
COMMITTEE.
EXHIBIT P7 TRUE COPY OF THE COMMUNICATION DATED
17/4/2021 OF THE COMMITTEE ADDRESSED TO
THE 2ND PETITIONER.
EXHIBIT P8 TRUE COPY OF THE LETTER DATED 20/4/2021 OF
THE COMMITTEE ADDRESSED TO THE 2ND
PETITIONER.
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
EXHIBIT P9 TRUE COPY OF THE LETTER DATED 22.4.2021 OF
THE 2ND PETITIONER ADDRESSED TO THE
COMMITTEE.
EXHIBIT P10 TRUE COPY OF THE ORDER DATED 9/11/2021
ISSUED BY THE COMMITTEE FIXING THE TUITION
FEES OF THE MBBS COURSE FOR 2019-2020.
RESPONDENT EXHIBITS
EXHIBIT-R3(A) TRUE COPY OF THE CIRCULAR
NO.PKDIMS/OS/FEE-ACCTS/2022-23(2) DATED
01.03.2023 ISSUED BY THE 2ND PETITIONER
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
APPENDIX OF WP(C) 4732/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER DATED 16.9.2021 OF
THE 1ST RESPONDENT COMMITTEE ADDRESSED TO
THE 2ND PETITIONER
EXHIBIT P2 TRUE COPY OF THE LETTER DATED 17.9.2021 OF
THE 2ND PETITIONER ADDRESSED TO THE 1ST
RESPONDENT COMMITTEE
EXHIBIT P3 TRUE COPIES OF THE LETTER DATED 30.9.2021
AND DOCUMENTS SUBMITTED BY THE MEDICAL
INSTITUTE TO THE 1ST RESPONDENT
EXHIBIT P4 TRUE COPY OF THE COMMUNICATION DATED
3.12.2021 OF THE 1ST RESPONDENT ADDRESSED
TO THE 2ND PETITIONER
EXHIBIT P5 TRUE COPY OF THE EMAIL COMMUNICATION DATED
15.12.2021 OF THE 2ND PETITIONER ATTACHING
THE AUDITED FINANCIAL STATEMENT OF 2020-
2021 OF THE MEDICAL INSTITUTE ADDRESSED TO
THE 1ST RESPONDENT COMMITTEE
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 17.12.2021
OF THE 2ND PETITIONER ADDRESSED TO THE 1ST
RESPONDENT COMMITTEE WITH DOCUMENTS
EXHIBIT P7 TRUE COPY OF THE COMMUNICATION DATED
4.2.2022 OF THE 1ST RESPONDENT COMMITTEE
ADDRESSED TO THE 2ND PETITIONER
EXHIBIT P8 TRUE COPY OF THE REVISED ORDER DATED
7.2.2022 OF THE 1ST RESPONDENT COMMITTEE
ADDRESSED TO THE 2ND PETITIONER
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
EXHIBIT P9 TRUE COPY OF THE INTERIM ORDER DATED
30.11.2021 OF THIS HON'BLE COURT IN WPC
NO.27019 OF 2021
EXHIBIT P10 TRUE COPY OF THE NOTIFICATION DATED
24.1.2022 ISSUED BY THE 2ND RESPONDENT
EXHIBIT P11 TRUE COPY OF THE NOTIFICATION DATED
2.2.2022 OF THE 2ND RESPONDENT
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
APPENDIX OF WP(C) 33757/2023
PETITIONER EXHIBITS
EXHIBIT-P1 TRUE COPY OF THE ORDER
NO.FRC50/19/MBBS/PKDIMS DATED 09-11-2021
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT-P1(a) TRUE COPY OF THE GO (MS) NO 100/2019/H &
FWD BEING THE 1ST ORDER DATED 06/07/2019
OF THE 3RD RESPONDENT COMMITTEE NOTIFIED
BY THE GOVERNMENT OF KERALA.
EXHIBIT-P1(b) TRUE COPY OF THE COMMON JUDGMENT DATED
23.7.2020 OF THIS HON'BLE COURT IN
EXHIBIT-P2 TRUE COPY OF THE INTERIM ORDER OF THIS
HON'BLE COURT DATED 30-11-2021 IN W.P.(C)
EXHIBIT-P3 TRUE COPY OF THE CIRCULAR NO.
PKDIMS/OS/FEE-ACCTS/2022-23-01 DATED 01-
04-2022 ISSUED BY THE 2ND RESPONDENT
EXHIBIT-P4 TRUE COPY OF THE CIRCULAR
NO.PKDIMS/OS/FEE-ACCTS/2022-23 (2) DATED
01-03-2023 ISSUED BY THE 2ND RESPONDENT
EXHIBIT-P5 TRUE COPY OF THE COMMON ORDER DATED 18-
08-2023, OF THE HON'BLE APEX COURT IN
C.A.NOS.5263-5265 OF 2023
EXHIBIT-P6 TRUE COPY OF THE CIRCULAR
NO.PKDAS/OS/FEE-ACCTS/2022-23 (1) DATED
01-09-2023 ISSUED BY THE 2ND RESPONDENT
EXHIBIT-P7 TRUE COPY OF LETTER NO.544/2023/ASC/HO
DATED 13-04-2023, OF THE CHAIRMAN OF THE
3RD RESPONDENT COMMITTEE
[WP(C) Nos.27019/2021, 27022/2021,
4732/2022 & 33757/2023]
EXHIBIT-P8 TRUE COPY OF THE LEGAL NOTICE DATED 13-
09-2023 CAUSED ON BEHALF OF THE
PETITIONERS BEFORE RESPONDENTS
EXHIBIT-P9 TRUE COPY OF THE LETTER DATED 10-10-2023
SUBMITTED BY THE 1ST PETITIONER TO THE
2ND RESPONDENT INFORMING REMITTANCE OF
TUITION FEES OF RS.2,59,867.00 ON 30-09-
2023 AND THE ACKNOWLEDGMENT THEREOF
EXHIBIT-P10 TRUE COPY OF THE CIRCULAR
NO.PKDAS/OS/FEE-ACCTS/2022-23 (1) DATED
09-10-2023 ISSUED BY THE 2ND RESPONDENT
EXHIBIT-P11 TRUE COPY OF THE REPLY DATED 04-10-2023
ISSUED ON BEHALF OF THE 1ST AND THE 2ND
RESPONDENTS AND RECEIVED ON E-MAIL AT
2.30 PM ON 09-10-2023
RESPONDENT EXHIBITS
EXHIBIT R2A TRUE COPY OF THE GO (MS) NO 100/2019/H
AND FWD DATED 06/07/2019 NOTIFYING THE
FEE STRUCTURE AS FIXED BY THE COMMITTEE
FOR MEDICAL EDUCATION IN KERALA OF THE
4TH RESPONDENT.
EXHIBIT R2B TRUE COPY OF THE TABLE PORTRAYING THE
DETAILS OF THE FEES PAID AND REMAINING TO
BE PAID RECKONING THE SPECIAL FEES AND
HOSTEL FEES ALSO IN THE CASE OF THE
PETITIONERS.
