Ali vs Asst. Engineer
2023 Latest Caselaw 13043 Ker

Kerala High Court

Ali vs Asst. Engineer on 14 December, 2023

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
         THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 14TH DAY OF DECEMBER 2023 / 23RD AGRAHAYANA, 1945
                          WP(C) NO. 1280 OF 2023


PETITIONER:

             ALI
             S/O MOYTHU,
             KURUVAKOOTTIL HOUSE,
             UTHHARANI,PUTTHUUR,
             KOTTAKKAL,, PIN - 676503

             BY ADV P.T.SHEEJISH


RESPONDENTS:

     1       ASST. ENGINEER
             P.W.D (ROAD),OTHUKKUNGAL DIVISION,
             MALAPPURAM DISTRICT, PIN - 676528

     2       OTHUNGAL GRAMA PANCHAYATH
             REPRESENTED BY ITS SECRETARY,
             OTHUNGAL, MALAPPURAM DISTRICT, PIN - 676528

     3       SECRETARY
             OTHUNGAL GRAMA PANCHAYATH,
             OTHUNGAL, MALAPPURAM DISTRICT, PIN - 676528

             BY ADVS.
             CHACKO C A
             SHYNIMOL V.O
             GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   14.12.2023,   THE     COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.1280 of 2023
                                       -:2:-




                        BECHU KURIAN THOMAS, J.
                      -----------------------------------------
                          W.P.(C).No.1280 of 2023
                     -------------------------------------------
                  Dated this the 14th day of December, 2023



                                  JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw

the writ petition.

Permission granted. Accordingly, this writ petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE

Jka/14.12.23.