Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

G. Krishnan vs B.S Prakash
2023 Latest Caselaw 12982 Ker

Citation : 2023 Latest Caselaw 12982 Ker
Judgement Date : 8 December, 2023

Kerala High Court

G. Krishnan vs B.S Prakash on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                  CON.CASE(C) NO.1981 OF 2023
     JUDGMENT IN WP(C) 24643/2022 OF HIGH COURT OF KERALA
                         DATED 1.8.2022
                       ------------------
PETITIONER/PETITIONER IN WPC :-

          G.KRISHNAN, AGED 59 YEARS
          S/O.GOVINDAN, SREEKRISHNA KARUNAYAM FORT WARD,
          NEYYATTINKARA, PIN - 695 121.

          BY ADVS.
          THOMAS T.VARGHESE
          PHILIP T.VARGHESE
          ACHU SUBHA ABRAHAM



RESPONDENT/2ND RESPONDENT IN WPC :-

          B.S.PRAKASH
          FATHER'S NAME AND AGE NOT KNOWN TO PETITIONER,
          DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD,
          NANTHANCODE, KOWDIAR POST,
          THIRUVANANTHAPURAM, PIN - 695 003

          SRI.G.BIJU, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1981 OF 2023

                                   -: 2 :-


                                JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned counsel for the respondent

that the directions contained in the judgment stand complied

with. The learned counsel has also made available a copy of an

order dated 16.10.2023.

The Contempt of Court Case is, accordingly, closed,

leaving open the contentions of the parties to be agitated in

appropriate proceedings, if the petitioner is aggrieved by the

order.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/11.12.2023 CON.CASE(C) NO.1981 OF 2023

APPENDIX OF CON.CASE(C) 1981/2023

PETITIONER ANNEXURES :-

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P.(C)No. 24643/2022 DATED 01.08.2022

Annexure A2 TRUE COPY OF NOTICE DATED 16.06.2023 ISSUED BY PETITIONER TO RESPONDENT WITH POSTAL RECEIPT

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter