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Abdul Latheef vs Vishnu Raj. P., Ias
2023 Latest Caselaw 12977 Ker

Citation : 2023 Latest Caselaw 12977 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Abdul Latheef vs Vishnu Raj. P., Ias on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                         CON.CASE(C) NO. 2150 OF 2023
   AGAINST THE ORDER/JUDGMENT WP(C) 11541/2023 OF HIGH COURT OF
                                       KERALA
PETITIONER:

             ABDUL LATHEEF
             AGED 63 YEARS
             MANAGING DIRECTOR AND REPRESENTING HERCULES
             HOSPITALITIES PVT. LTD., S/O. MEERA SAHIB, PUTHANVILA
             HOUSE, CHENGAMANADU, ERNAKULAM, PIN - 683578
             BY ADVS.
             SHAKTHI PRAKASH
             MUHASIN K.M.
RESPONDENT:

             VISHNU RAJ. P., IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL
             OFFICE, K B JACOB ROAD, FORT KOCHI,
             ERNAKULAM, PIN - 682001
             SRI.JOSHY THANNICKAMATTAM, GP
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2150 OF 2023

                                     2




                               JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment stand complied with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO. 2150 OF 2023

APPENDIX OF CON.CASE(C) 2150/2023

PETITIONER'S ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO.

11541/2023 DATED 31.03.2023 RESPONDENT'S ANNEXURES: NIL

 
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