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Dr. F.G. Benno Pereira vs Shri.Sudhir K. Ias
2023 Latest Caselaw 12968 Ker

Citation : 2023 Latest Caselaw 12968 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Dr. F.G. Benno Pereira vs Shri.Sudhir K. Ias on 8 December, 2023

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.2271/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Friday, the 8th day of December 2023 / 17th Agrahayana, 1945

                 CONTEMPT CASE(C) NO. 2271 OF 2023 (S) IN WP(C) 23203/2020

   PETITIONER/PETITIONER IN WP(C):

            DR. F.G. BENNO PEREIRA, AGED 53 YEARS, S/O. FERNANDEZ PEREIRA,

            [FORMER LECTURER (SENIOR SCALE), ST. ALBERT'S COLLEGE,

            ERNAKULAM], PRESENTLY WORKING AS ASSISTANT PROFESSOR,

            DEPARTMENT OF ZOOLOGY, UNIVERSITY OF KERALA, KARYAVATTOM,

            THIRUVANANTHAPURAM - 695 581, RESIDING AT 'ANTHONIUM',

            KOTTAPPURAM P.O., VIZHINJAM, THIRUVANANTHAPURAM - 695 521.

           BY SRI.K.JAJU BABU (SENIOR ADVOCATE) ALONG WITH ADVOCATE SRI.BRIJESH
           MOHAN

     RESPONDENT/2ND RESPONDENT IN WP(C):


               SHRI.SUDHIR K. IAS, DIRECTOR OF COLLEGIATE EDUCATION,

               DIRECTORATE OF COLLEGIATE EDUCATION, VIKAS BHAVAN,

               PALAYAM, THIRUVANANTHAPURAM - 695 033.

               BY SMT.VIDYA KURIAKOSE, GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   08.12.2023, the court on the same day passed the following:

                                               ORDER

Smt.Vidya Kuriakose submitted that the directions in the judgment

have been complied with by the respondent. She added that it is now for

the college to submit the bills.

Sri.Brijesh Mohan - learned counsel for the petitioner seeks a weeks

time to confer with his client and verify.

List on 18/12/2023. The personal appearance of the respondent is

hereby dispensed with on the next posting date.

Sd/- DEVAN RAMACHANDRAN JUDGE

08-12-2023 /True Copy/ Assistant Registrar

 
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