Sharafunnisa P.V vs The Hdfc Bank Limited
2023 Latest Caselaw 12964 Ker

Kerala High Court

Sharafunnisa P.V vs The Hdfc Bank Limited on 8 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                    WP(C) NO. 35499 OF 2023
PETITIONER:

          SHARAFUNNISA P.V
          AGED 40 YEARS, W/O. SIDDIQUE T, 17/384,
          FARIDA MANZIL, THUVAKODE HOUSE,
          PANNIYOORKULAM, PANTHEERANKAVU,
          KOZHIKODE DISTRICT, PIN - 673 019.

          BY ADVS.
               K.ABOOBACKER SIDHEEQUE
               R.MAHESH VARMA


RESPONDENT:

          THE HDFC BANK LIMITED
          REGISTERED OFFICE AT HDFC BANK HOUSE,
          SENAPATI MARG, WEST MUMBAI,
          (HAVING ONE OF ITS BRANCH OFFICE AT SIMAX TOWERS,
          NADAKKAVU, KOZHIKODE DISTRICT),
          REPRESENTED BY ITS AUTHORIZED OFFICER.,
          PIN - 400 013.

          BY ADV
               PRADEESH CHACKO

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.35499 of 2023
                               :2:




                           JUDGMENT

Dated this the 8th day of December, 2023

Counsel for the petitioner submits that the

disputes between the parties are settled and therefore the

petitioner does not want to prosecute the writ petition.

Recording the said submission, the writ petition is

disposed of.

Sd/-

N. NAGARESH JUDGE AMR

APPENDIX OF WP(C) 35499/2023

PETITIONER'S EXHIBITS

Exhibit-P1 A TRUE COPY OF THE NOTICE DATED 13.04.2023 ISSUED BY THE RESPONDENT BANK.

Exhibit-P2 A TRUE COPY OF THE ORDER DATED 25.09.2023 IN C.M.P. NO.1741/2023 OF THE COURT OF THE CHIEF JUDICIAL MAGISTRATE, KOZHIKODE.

Exhibit-P3 A TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER.