Jeena P K vs Rani George
2023 Latest Caselaw 12953 Ker

Kerala High Court

Jeena P K vs Rani George on 8 December, 2023

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO. 2543 OF 2023       1


            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                    CON.CASE(C) NO. 2543 OF 2023
 AGAINST THE ORDER/JUDGMENT WP(C) 3084/2023 OF HIGH COURT OF
                               KERALA
PETITIONER:

           JEENA P K
           AGED 43 YEARS
           LOWER PRIMARY SCHOOL TEACHER PM LOWER PRIMARY
           SCHOOL KIRALUR, THRISSUR -680 517 (PRESENTLY
           WORKING AT OODA MAHA SABHA LP/UP SCHOOL ERAVAKKAD
           VAZHAPPILLY HOUSE, MATTOM P O, PIN - 680602
           BY ADVS.
           M.A.FAYAZ
           M.VISHNUPRIYA
           C.B.ABHINAVA


RESPONDENT:

           RANI GEORGE
           AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
           PRINCIPAL SECRETARY TO THE GOVERNMENT, GENERAL
           EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001
OTHER PRESENT:

           SMT.NISHA BOSE, SR.GP


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 2543 OF 2023           2

                      P.V.KUNHIKRISHNAN, J.
                      --------------------------------
                  CON.CASE(C) NO. 2543 OF 2023
               ----------------------------------------------
            Dated this the 8th day of December, 2023

                               JUDGMENT

When this Con.Case(C) came up for consideration, both sides

submitted that the directions were complied with. Hence this

Contempt Case(C) is closed. If the petitioner is aggrieved by the

order passed, the petitioner is free to challenge the same.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE

Asw

APPENDIX OF CON.CASE(C) 2543/2023

PETITIONER ANNEXURES Annexure 1 CERTIFIED COPY OF THE JUDGMENT TIN W.P(C)NO.3084/2023 DATED 31.01.2023