Citation : 2023 Latest Caselaw 12832 Ker
Judgement Date : 8 December, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA,
1945
RCREV. NO. 262 OF 2023
AGAINST THE ORDER DATED 30.07.2022 IN RCP NO.47 OF 2021
OF THE RENT CONTROLLER (ADDITIONAL MUNSIFF), ERNAKULAM
CONCURRING WITH THE COMMON JUDGMENT IN RCA NO.22 OF 2023
DATED 26.09.2023 OF THE RENT CONTROL APPELLATE AUTHORITY
(DISTRICT COURT), ERNAKULAM
REVISION PETITIONERS/APPELLANTS/RESPONDENTS:
1 THAZHEVEETTIL NAUSHAD, AGED 61 YEARS
S/O. K. ABOOBACKER, HOTEL SAVOR, C.C. 40/8975
(NEW NO.66/3446C), GROUND FLOOR,
WEBSTER'S BUILDING, M.G. ROAD, KOCHI- 35,
PRESENTLY AT 'NAHDA', P.O.OLAVILAM,
THALASSERY TALUK, KANNUR DISTRICT., PIN - 673313
2 MOHAMMED FAIZAL, AGED 57 YEARS
S/O P.K. SUBAIR, HOTEL SAVOUR, C.C 40/8975
(NEW NO.66/3446C), GROUND FLOOR,
WEBSTER'S BUILDING, M.G. ROAD, KOCHI - 35,
PRESENTLY AT KENZ, P.O.NALUTHARA, MAHE,
PUTHUCHERRY STATE., PIN - 673310
3 T.V. SHIHAB, AGED 55 YEARS
S/O, ABOOBACKER, HOTEL SAVOUR, C.C 40/8975
(NEW NO.66/3446C), GROUND FLOOR,
WEBSTER'S BUILDING, M.G. ROAD, KOCHI - 35,
PRESENTLY AT AL THAMAR, MOOZHIKARA.P.O,
THIRUVANGAD, THALASSERY,
KANNUR DISTRICT., PIN - 670103
BY ADVS.
R.SURENDRAN
K.S.FRIJO
R.C.Rev. No.262 of 2023 -:2:-
RESPONDENT/RESPONDENTS/PETITIONERS:
1 ELIZABETH REGGIVE, AGED 66 YEARS
W/O. LATE REGGIVE WEBSTER, HOUSE WIFE,
RESIDING AT THEKKEKARA, PUTHENPURAYIL HOUSE,
AYYAMPILLY P.O, KUZHUPILLY, KOCHI-, PIN - 682501
2 ISSAC GEORGE MATHEW, AGED 40 YEARS
S/O LATE REGGIVE WEBSTER, COMPANY EMPLOYEE,
RESIDING AT THEKKEKARA, PUTHENPURAYIL HOUSE,
AYYAMPILLY P.O, KUZHUPILLY, KOCHI-, PIN - 682501
3 PAUL THEKKEKARA, AGED 35 YEARS
S/O LATE REGGIVE WEBSTER,
RESIDING AT THEKKEKARA, PUTHENPURAYIL HOUSE,
AYYAMPILLY P.O, KUZHUPILLY, KOCHI- 682501,
REPRESENTED BY HIS MOTHER AND POWER OF ATTORNEY
HOLDER, MRS. ELIZABETH REGGVE,
W/O. LATE REGGIVE WEBSTER, HOUSE WIFE,
AGED 66 YEARS, RESIDING AT THEKKEKARA,
PUTHENPURAYIL HOUSE, AYYAMPILLY P.O, KUZHUPILLY,
KOCHI-, PIN - 682501
BY ADVS.
Basil Mathew
NINAN JOHN(K/346/1997)
AJAY KRISHNAN S.(K/1630/2020)
SANJANA SARA VARGHESE ANNIE(K/000582/2018)
ARYA A.R.(K/1666/2018)
ANJITHA JOBI(K/002568/2023)
ROSEMARIA JOHNSON(K/003203/2023)
THIS RENT CONTROL REVISION HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
R.C.Rev. No.262 of 2023 -:3:-
P.B.SURESH KUMAR & JOHNSON JOHN, JJ.
-----------------------------------------------
R.C.Rev. No.262 of 2023
-----------------------------------------------
Dated this the 08th day of December, 2023
ORDER
The issue raised in this rent control revision is covered
against the petitioners by the order of this Court in an identical
revision instituted by them against the respondents as
R.C.Rev.No.260 of 2023.
In the light of the order of this Court in R.C.Rev.No.260 of
2023, this rent control revision is dismissed.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
JOHNSON JOHN, JUDGE.
ds 08.12.2023
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