M/S Greenworth Infrastructures ... vs K Biju, Ias
2023 Latest Caselaw 9403 Ker

Con.Case(C) No.1872/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
              Friday, the 25th day of August 2023 / 3rd Bhadra, 1945
               CON.CASE(C) NO. 1872 OF 2023(S) IN WP(C) 32836/2022
   PETITIONER/PETITIONER:

           M/S GREENWORTH INFRASTRUCTURES PRIVATE LIMITED,
           BUILDING NO. 42/3075, SOUMYA NAGAR, 3RD LANE,
           ALINCHUVADU, EDAPALLY, KOCHI, ERNAKULAM-682 024,
           REP. BY ITS MANAGING DIRECTOR.

         BY ADV. SRI.M.PROMODH KUMAR

   RESPONDENTS/RESPONDENTS:


       1. K. BIJU, IAS, AGED 38 YEARS, S/O KRISHNANKUTTY, SECRETARY TO
          GOVERNMENT PWD, GOVERNMENT SECRETARIAT, TRIVANDRUM - 695 001.
       2. AJITH RAMACHANDRAN, AGED 53 YEARS, RESIDING AT TRIVANDRUM, CHIEF
          ENGINEER, PWD ROAD, TRIVANDRUM- 695 001.
       3. JAYA. P.T., AGED 53 YEARS, SUPERINTENDING ENGINEER, PWD ROADS,
          CENTRE CIRCLE, ALUVA, ERNAKULAM- 683 101.

           BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   25.08.2023, the court on the same day passed the following:

                                               ORDER

After going through the pleadings, I am of the prima facie opinion that the respondents committed contempt. The respondents will appear in person before this Court on 18/09/2023. In the meanwhile, if the directions are complied with, or if the judgment is varied or modified, the appearance is dispensed with.

Post on 18/09/2023.

Issue a copy of this order to the Government Pleader to communicate the same to the respondents.

Sd/- P.V.KUNHIKRISHNAN JUDGE

25-08-2023 /True Copy/ Assistant Registrar