Siddhique vs Muhammed Sajad
2023 Latest Caselaw 9399 Ker

IN THE BYGS COURT OF RERALA AT BRNARULAR
PRESENT

TRE HONGURABRLE MR. GCUSTICE § .SOMABRATAN
rRripay, vee es"® pay of AUGUST 20623 / 3RD BHADRA, 1945
MACK NG. L331 oF 2022
AGAINST THE AWARD DATED 18-01-2022 IW O.P. GIV)NO.426/2019 oF

MOTOR ACOCITRENT CLAIMS TRIBSUBAL, OTTAPPALAN
ASPELLANT (PETITE IONES :

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MUCHEERI P.O,, BALAKKAO TALGIK AND DISTRICT - 678 633

: BOST,
MALAPPURAM DISTRICT. , PIN - 76221

2 ABDUL JALREL, AGE BOT KNOWN TO THE ASPELLANT,

S/O, MOLDERBNEROUTTY, BPOOLAKUNNAN HOUSE,

THURARKAL, MAN _ Sf POST, MALAPPURAM DISTRICT ~- 876 122

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SRANCH OFEICS, PRANAVAM BULLOTL

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THIS MOTOR AMCIDENT CLAIMS APPEAL SAVING COME UP FOR

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25,08. 2025, THE COMIRT ON THE SAME DAY DELIVERED THE FOLLOWING:

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MACA NO. 2352 OF 2028

JUDGMENT

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