Citation : 2023 Latest Caselaw 9247 Ker
Judgement Date : 23 August, 2023
RSA No.60/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
Wednesday, the 23rd day of August 2023 / 1st Bhadra, 1945
IA.NO.1/2023 IN RSA NO. 60 OF 2023
AS 16/2018 OF SUB COURT, CHENGANNUR
OS 196/2009 OF MUNSIFF COURT,CHENGANNUR
PETITIONERS/APPELLANTS:
1. UMA MOHAN, W/O.MOHANKUMAR,MAHESH BHAVANAM, PERINGILIPPURAM
MURI, ENNACKADU VILLAGE, CHENGANNUR TALUK, PIN-689 624.
And others
RESPONDENTS/RESPONDENTS:
1. PERINGILIPURAM SREE BHUVANESWARI TEMPLE, REP.BY T.N.KANDERARU, AGED
85 YEARS, (THEKKUMMADATHIL HOUSE, SUCHEENDRAM, KANYAKUMARI (DIST.)
PERUMBARA MADATHIL, THRIPERUMTHURA MURI, CHENNITHALA VILLAGE,
MAVELIKKARA TALUK, PIN-690 104.
And others
Application praying that in the circumstances stated in the affidavit filed therewith the
High Court be pleased to pass an order staying the operation of judgment dated
30.03.2019 in AS.NO.16 of 2018 of Sub Court, Chengannur which has arisen from
judgment dated 28.03.2018 in OS.No.196 of 2009 of Munsiff's Court, Chengannur,pending
disposal of the above RSA.
This Application again coming on for orders upon perusing the application and the
affidavit filed in support thereof, and this Court's order dated 07.06.2023 and upon hearing
the arguments of M/S.JACOB P.ALEX, JOSEPH P.ALEX, MANU SANKAR P., Advocates for
the petitioners and of SRI.C.B.SREEKUMAR, Advocate for R2 & R3 and Government
Pleader for R4 to R7 (BY ORDER), the court passed the following:
ORDER
Interim order is extended by three months.
Sd/-T.R.RAVI,JUDGE
23-08-2023 /True Copy/ Assistant Registrar
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