Antony vs Alice
2023 Latest Caselaw 9242 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Wednesday, the 23rd day of August 2023 / 1st Bhadra, 1945

                          RCREV. NO. 181 OF 2023

(AGAINST JUDGMENT DATED 13.04.2023 IN R.C.A.No.77/2022 OF THE RENT CONTROL
    APPELLATE AUTHORITY & ADDITIONAL DISTRICT COURT, IRINJALAKKUDA)

REVISION PETITIONER/RESPONDENT/RESPONDENT:

     ANTONY, AGED 60 YEARS, S/O.VADAKKETHALAOUTHUDANRAPPAI, PERINJANAM
     VILLAGE AND DESOM, KODUNGALLUR TALUK, PIN - 680686.

   BY ADVS.M/S. P.VISWANATHAN (SR.) AJITH VISWANATHAN,SHIBU JOSEPH,SAYED
   MANSOOR BAFAKHY THANGAL,HAIRA & TOMY JACOB.
RESPONDENT/APPELLANT/PETITIONER:

     ALICE, W/O.KANNOGATH VINCENT @ WILSON, PERINJANAM VILLAGE AND DESOM,
     KODUNGALLUR TALUK,, PIN - 680686.

     This Rent Control Revision having come up for orders on 23.08.2023,
the court on the same day passed the following:
        DR. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                       ......................................................
                              RC.Rev. No. 181 of 2023
                   .................................................................
                    Dated this the 23rd day of August, 2023


                                      ORDER

Mohammed Nias C.P.J

Admit.

Adv. M.Shaju Purushothaman takes notice for the respondent.

There will be an interim stay as prayed for.

Sd/-DR. A.K. JAYASANKARAN NAMBIAR JUDGE

Sd/-MOHAMMED NIAS C.P.

JUDGE

dlk/23.8.2023