R.Biji vs State Of Kerala
2023 Latest Caselaw 9160 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Wednesday, the 23rd day of August 2023 / 1st Bhadra, 1945
                             WA NO. 1459 OF 2023
   (AGAINST JUDGMENT DATED 10.07.2023 IN WP(C) 19703/2019 OF THIS COURT)
APPELLANT/PETITIONER:

     R.BIJI, AGED 50 YEARS, W/O.RADHAKRISHNAN M.S., KARTHIKEYAM, WEST
     GATE, HARIPAD, MANNARASALA P.O., ALAPPUZHA, , (HSA, HIGH SCHOOL,
     EDAPPON), NOW DEPLOYED ON PROTECTION AT SNDPHS MAHADEVIKAD,
     ALAPPUZHA, PIN - 690514.

BY.ADVS.M/S.D.JOTHIKUMAR & T.N.JAYADEVAN

RESPONDENTS/RESPONDENTS:

  1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
     EDUCATION DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM-, PIN -
     695001.
  2. DIRECTOR OF PUBLIC INSTRUCTIONS, OFFICE OF THE DIRECTOR OF PUBLIC
     INSTRUCTIONS, JAGATHI, THIRUVANANTHAPURAM, PIN - 695014.
  3. THE DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DEPUTY DIRECTOR OF
     EDUCATION, KODIVEEDU,ALAPPUZHA, PIN - 688001.
  4. THE DISTRICT EDUCATION OFFICER, OFFICE OF THE DISTRICT EDUCATION
     OFFICER, MAVELIKKARA, ALAPPUZHA , PIN - 690101.
  5. THE MANAGER, HIGH SCHOL, HIGH SCHOOL ,EDAPPON P.O., AYARANIKUDI,
     MAVELIKARA ,ALAPPUZHA DISTRICT, PIN - 690558.
  6. RAJI S.SINDHU, AGED 49 YEARS HSA, HIGH SCHOOL, EDAPPON P.O.,
     AYARANIKUDI, MAVELIKARA ALAPPUZHA DISTRICT, PIN - 690558.


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to pass an interim stay of the operation and implementation of the
judgement dated 10.07.2023 in W.P.(C) No. 19703/2019.


     This Writ Appeal coming on for orders on 23.08.2023,upon perusing
the appeal memorandum, the court passed the following:
         DR. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                        ......................................................
                                  WA No.1459 of 2023
                    .................................................................
                     Dated this the 23rd day of August, 2023


                                       ORDER

DR. A.K. Jayasankaran Nambiar.J

Admit.

Learned Government Pleader takes notice for respondents 1 to

4.

Issue notice by speed post to respondents 5 and 6.

Post after completion of service.

Sd/-DR. A.K. JAYASANKARAN NAMBIAR JUDGE

Sd/-MOHAMMED NIAS C.P.

JUDGE

dlk/23.8.2023